High Courts03 Sept 1928
Busoid and Others Vs Newaj Ahmed Khan
Calcutta High Court · AIR 1929 Cal 533
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,387 of 3,204
High Courts03 Sept 1928
Etraj Mandal Vs Emperor
Calcutta High Court · AIR 1928 Cal 879
Criminal Procedure Code, 1898 (CrPC) — Section 137
High Courts31 Aug 1928
Jogendra Kumari Dassya and Another Vs Jogendra Nath Dutt and Ors .
Calcutta High Court · AIR 1929 Cal 285
High Courts31 Aug 1928
Kumar Sarat Kumar Roy Vs Nabin Chandra Ram Chandra Shaha and Official Assignee of Calcutta
Calcutta High Court · AIR 1928 Cal 786
Presidency Towns Insolvency Act, 1909 — Section 36
High Courts31 Aug 1928
Jogendra Kumari Dassya and Another Vs Jogendra Nath Dutt and Others
Calcutta High Court · 121 Ind. Cas. 562
High Courts28 Aug 1928
Musa Singh Vs Gostha Behary Chatterjee
Calcutta High Court · AIR 1929 Cal 657
Criminal Procedure Code, 1898 (CrPC) — Section 247, 528Penal Code, 1860 (IPC) — Section 426
High Courts28 Aug 1928
Ganga Prosad Vs Khitish Chandra Sanyal
Calcutta High Court · AIR 1929 Cal 21 : 118 Ind. Cas. 863
High Courts27 Aug 1928
Bimala Charan Rudra Vs Abdul Rahaman Dalal and Others
Calcutta High Court · AIR 1928 Cal 825 : 114 Ind. Cas. 81
Transfer of Property Act, 1882 — Section 58
High Courts24 Aug 1928
Srish Chandra Bhaduri and Others Vs Brojobashi Pramanik
Calcutta High Court · AIR 1929 Cal 157
High Courts24 Aug 1928
Abdul Rahim Oosman and Co. Vs Ojamshee Purshottamdas and Co.
Calcutta High Court · AIR 1930 Cal 5
Arbitration Act, 1940 — Section 15Civil Procedure Code, 1908 (CPC) — Section 11Limitation Act, 1963 — Section 14
High Courts23 Aug 1928
Tiku Kahar Vs Equitable Coal Co. Ltd.
Calcutta High Court · AIR 1930 Cal 58
Workmens Compensation Act, 1923 — Section 30
High Courts23 Aug 1928
Jitendra Nath Roy Vs Provat Chandra Kanjilal and Others
Calcutta High Court · AIR 1929 Cal 303
Bengal Tenancy Act, 1885 — Section 52(B)
High Courts23 Aug 1928
Rajani Kumar Mitra and Others Vs Ajmaddin Bhuiya
Calcutta High Court · AIR 1929 Cal 163 : 114 Ind. Cas. 129
Bengal Tenancy Act, 1885 — Section 66Civil Procedure Code, 1908 (CPC) — Section 11
High Courts21 Aug 1928
Khetra Nath Bakuly and Others Vs Baharali and Another
Calcutta High Court · AIR 1929 Cal 228
Transfer of Property Act, 1882 — Section 10
High Courts21 Aug 1928
Rajkishore Gope and Others Vs Bhabatosh Chakravarty and Others
Calcutta High Court · AIR 1929 Cal 225
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts17 Aug 1928
Sarat Chandra Rakshit Vs Subashini Debi
Calcutta High Court · AIR 1930 Cal 89
Civil Procedure Code, 1908 (CPC) — Section 144, 151
High Courts16 Aug 1928
Promothonath Mittra and Others Vs Gostha Behari Sen and Others
Calcutta High Court · AIR 1929 Cal 380 : 118 Ind. Cas. 849
Specific Relief Act, 1877 — Section 14, 15, 16
High Courts16 Aug 1928
Abdul Barik and Another Vs Emperor
Calcutta High Court · AIR 1928 Cal 827 : 113 Ind. Cas. 70
Penal Code, 1860 (IPC) — Section 328