High Courts11 Dec 1928
Abedali Fakir and Others Vs Emperor
Calcutta High Court · AIR 1929 Cal 728
Criminal Procedure Code, 1898 (CrPC) — Section 276, 279Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,385 of 3,204
High Courts11 Dec 1928
Superintendent and Remembrancer of Legal Affairs Vs Darbesh Ali and Others
Calcutta High Court · AIR 1929 Cal 174
Criminal Procedure Code, 1898 (CrPC) — Section 80Penal Code, 1860 (IPC) — Section 147, 225(B)
High Courts10 Dec 1928
Sundermull and Others Vs John Carapiet Galstaun
Calcutta High Court · AIR 1929 Cal 387
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts10 Dec 1928
Newaj Ali Molla Vs Emperor
Calcutta High Court · 118 Ind. Cas. 368
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts10 Dec 1928
Monmatha Nath Dutt and Others Vs Matilal Mitra and Others
Calcutta High Court · 122 Ind. Cas. 220
High Courts10 Dec 1928
Manmatha Nath Dutt and Others Vs Matilal Mitra and Others
Calcutta High Court · AIR 1929 Cal 719
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Transfer of Property Act, 1882 — Section 6(e)
High Courts10 Dec 1928
Mohim Chandra Nath Bhowmick Vs Emperor
Calcutta High Court · AIR 1929 Cal 172
Criminal Procedure Code, 1898 (CrPC) — Section 195(3), 407(2), 476, 476B, 537Penal Code, 1860 (IPC) — Section 426
High Courts10 Dec 1928
Bengal National Bank, Ltd. Vs Jatindra Nath Mazumdar and Others
Calcutta High Court · AIR 1929 Cal 714 : 121 Ind. Cas. 741
Contract Act, 1872 — Section 264Limitation Act, 1963 — Section 21(2)
High Courts07 Dec 1928
Bistupada Bera Vs Srinath Chandra Mandal and Others
Calcutta High Court · AIR 1929 Cal 258
Bengal Tenancy Act, 1885 — Section 12, 13, 15
High Courts06 Dec 1928
Satyabhama De Vs Jatindra Mohan Deb and Others
Calcutta High Court · AIR 1929 Cal 269
Partition Act, 1893 — Section 4, 8Transfer of Property Act, 1882 — Section 44
High Courts05 Dec 1928
Anil Krista Das Vs Badam Santra
Calcutta High Court · AIR 1929 Cal 175
Criminal Procedure Code, 1898 (CrPC) — Section 200, 222(2)Penal Code, 1860 (IPC) — Section 406, 75
High Courts05 Dec 1928
Madhab Gobinda Ray Vs Secy. of State
Calcutta High Court · AIR 1929 Cal 826 : 121 Ind. Cas. 572
High Courts29 Nov 1928
Hason Ali and Others Vs Gurudas Kapali and Others
Calcutta High Court · AIR 1929 Cal 188
Evidence Act, 1872 — Section 68, 71Limitation Act, 1963 — Section 22
High Courts29 Nov 1928
Nafar Chandra Pal Chowdhury Vs Jatindra Nath Das and Others
Calcutta High Court · AIR 1929 Cal 206
Bengal Tenancy Act, 1885 — Section 153, 180(a)(b), 24
High Courts28 Nov 1928
Sati Prosad Garga and Others Vs Gobinda Chandra Shee
Calcutta High Court · AIR 1929 Cal 325
Bengal Tenancy Act, 1885 — Section 184Limitation Act, 1963 — Section 14
High Courts28 Nov 1928
Sati Prasad Garga and Others Vs Gobinda Chandra Shee
Calcutta High Court · 121 Ind. Cas. 673
High Courts27 Nov 1928
Amulya Charan Sur Vs The Coral Engineering Works, Ltd.
Calcutta High Court · 115 Ind. Cas. 177
Limitation Act, 1963 — Section 19
High Courts27 Nov 1928
Amulya Charan Sur Vs Coral Engineering Works Ltd.
Calcutta High Court · AIR 1929 Cal 155
Limitation Act, 1963 — Section 19
High Courts27 Nov 1928
Harendra Narayan Chaki Vs Secretary, Bar Association
Calcutta High Court · AIR 1929 Cal 196
Legal Practitioners Act, 1879 — Section 36