High Courts19 Dec 1928
Ajoy Krishna Sarkar Vs S.G. Bose
Calcutta High Court · AIR 1929 Cal 176
Criminal Procedure Code, 1898 (CrPC) — Section 190(a), 96Penal Code, 1860 (IPC) — Section 468, 477A
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,384 of 3,204
High Courts19 Dec 1928
Dabiraddi Naskar Vs Sakat Moola
Calcutta High Court · AIR 1929 Cal 169
Criminal Procedure Code, 1898 (CrPC) — Section 417, 438
High Courts19 Dec 1928
Suku Ram Koch and Others Vs Krishna Deb Sarma
Calcutta High Court · AIR 1929 Cal 189
Criminal Procedure Code, 1898 (CrPC) — Section 247, 253, 403
High Courts19 Dec 1928
Jabbar Ali and Another Vs Emperor
Calcutta High Court · AIR 1929 Cal 203
Penal Code, 1860 (IPC) — Section 471
High Courts18 Dec 1928
Abdul Gani Chaudhuri and Another Vs Angri Bhiku and Others
Calcutta High Court · AIR 1930 Cal 205
Bengal Tenancy Act, 1885 — Section 52(4)
High Courts18 Dec 1928
Sitram Kalwar Vs Sukia Kalwarin
Calcutta High Court · AIR 1929 Cal 336
Criminal Procedure Code, 1898 (CrPC) — Section 488, 488(8)
High Courts18 Dec 1928
Abdul Gani Chaudhuri and Another Vs Angri Bhikhu and Others
Calcutta High Court · 122 Ind. Cas. 212
High Courts18 Dec 1928
Gaya Prosad Karan and Others Vs Bakya Mani Dasi and Others
Calcutta High Court · AIR 1929 Cal 297
High Courts17 Dec 1928
Ananda Chandra Nandy and Another Vs Jhulon Singh and Others
Calcutta High Court · AIR 1929 Cal 409
Civil Procedure Code, 1908 (CPC) — Section 47Public Demands Recovery Act — Section 7
High Courts17 Dec 1928
Rajani Kanta Nath Bhoumik Vs Ali Noaz and Others
Calcutta High Court · AIR 1930 Cal 79
Registration Act, 1908 — Section 17
High Courts17 Dec 1928
Rajani Kanta Nath Bhoumik and Others Vs Ali Noaz and Others
Calcutta High Court · 122 Ind. Cas. 193
High Courts14 Dec 1928
General Electric Trading Co. Vs Siemens (India) Ltd.
Calcutta High Court · AIR 1929 Cal 177
Arbitration Act, 1899 — Section 19, 8(1)(b)English Arbitration Act, 1889 — Section 5, 6
High Courts14 Dec 1928
Bir Bikram Kishore Vs Rajjah and Others
Calcutta High Court · AIR 1929 Cal 201
Bengal Tenancy Act, 1885 — Section 104, 30B
High Courts14 Dec 1928
Radhu Hari and Another Vs Narendra Nath Chatterjee and Another
Calcutta High Court · AIR 1929 Cal 224
Bengal Tenancy Act, 1885 — Section 74Contract Act, 1872 — Section 23
High Courts14 Dec 1928
Ebrahim Molla Vs Emperor
Calcutta High Court · AIR 1929 Cal 415
Criminal Procedure Code, 1898 (CrPC) — Section 306, 307
High Courts13 Dec 1928
Durga Prasad Thakur Vs Tarakeswar Moulik and Others
Calcutta High Court · AIR 1929 Cal 492
High Courts13 Dec 1928
Kasim Ali (Molla) Vs Mohammad Tafazzal Hossain and Others
Calcutta High Court · AIR 1929 Cal 204
Criminal Procedure Code, 1898 (CrPC) — Section 182, 182(1)
High Courts11 Dec 1928
Babarali Sardar and Others Vs Emperor
Calcutta High Court · AIR 1929 Cal 182
Criminal Procedure Code, 1898 (CrPC) — Section 162