High Courts24 Jul 1928
Jadabendra Nandan Das Mahapatra and Others Vs Behari Mula and Others
Calcutta High Court · AIR 1929 Cal 464 : 118 Ind. Cas. 888
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,391 of 3,204
High Courts23 Jul 1928
Faridpur Loan Office, Ltd. Vs Nirode Krishna Ray
Calcutta High Court · AIR 1929 Cal 452a : 118 Ind. Cas. 864
Bengal Tenancy Act, 1885 — Section 105
High Courts23 Jul 1928
Bharateswari Das Vs Bhagaban Chandra Chakraburty and Others
Calcutta High Court · AIR 1928 Cal 759
High Courts23 Jul 1928
Badal Chandra Prohel Vs Srikrishna Dey Nag
Calcutta High Court · AIR 1929 Cal 354
Civil Procedure Code, 1908 (CPC) — Section 24(4), 25(4)
High Courts23 Jul 1928
Kailash Chandra Rishi and Another Vs Emperor
Calcutta High Court · 113 Ind. Cas. 73
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 120B, 396
High Courts20 Jul 1928
Bhola Nath Majumdar Vs Nayeb Khan and Others
Calcutta High Court · AIR 1929 Cal 91 : 114 Ind. Cas. 154
High Courts20 Jul 1928
Mohim Chandra Basak and Others Vs Kanailal Saha and Others
Calcutta High Court · AIR 1930 Cal 311
High Courts19 Jul 1928
Tinkari Mukherjee Vs Mahima Niranjan Ghakrabarty and Another
Calcutta High Court · AIR 1929 Cal 108 : 114 Ind. Cas. 150
Transfer of Property Act, 1882 — Section 108(j)
High Courts19 Jul 1928
Emperor Vs Ahammad (Ahmed) Sheikh and Others
Calcutta High Court · AIR 1928 Cal 815
Criminal Procedure Code, 1898 (CrPC) — Section 338
High Courts19 Jul 1928
J.C. Galstaun Vs Sahebzadi Mamoodi Begum
Calcutta High Court · AIR 1929 Cal 216 : 117 Ind. Cas. 700
High Courts19 Jul 1928
Hafez Uzir Ali Vs Nasimannessa Bibi and Others
Calcutta High Court · AIR 1928 Cal 865
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts19 Jul 1928
Ahmed Sheikh and Others Vs Emperor
Calcutta High Court · 113 Ind. Cas. 572
Calcutta High Court (Original Side) Rules, 1914 — Rule 93Government of India Act, 1915 — Section 107
High Courts18 Jul 1928
Soudamini Dassya Choudhurani Vs Sheikh Basir Mamud and Others
Calcutta High Court · AIR 1928 Cal 841 : 115 Ind. Cas. 586
Bengal Tenancy Act, 1885 — Section 32
High Courts18 Jul 1928
Atarmoni Dasi Vs Bepin Behari Dhur and Others
Calcutta High Court · 115 Ind. Cas. 83
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11Limitation Act, 1963 — Article 183, 3
High Courts17 Jul 1928
Satya Ranjan Roy and Another Vs Annapurna Dasi
Calcutta High Court · AIR 1929 Cal 145 : 114 Ind. Cas. 666
Government of India Act, 1915 — Section 58Succession Act, 1925 — Section 111, 124
High Courts17 Jul 1928
Sadar Ali and Others Vs Doliluddin Ostagar
Calcutta High Court · AIR 1928 Cal 640
General Clauses Act, 1868 — Section 6
High Courts17 Jul 1928
Sheikh Sardar Ali and Others Vs Sheikh Dolliluddin Ostagar
Calcutta High Court · 113 Ind. Cas. 49
Letters Patent Act, 1865 — Clause 15
High Courts17 Jul 1928
J. Ezekeil Vs British India Steam Navigation Co. Ltd. and Another
Calcutta High Court · AIR 1929 Cal 260 : 117 Ind. Cas. 851
High Courts17 Jul 1928
Sarat Lakshi Dassya Vs Narendra Singha and Another
Calcutta High Court · AIR 1929 Cal 292 : 121 Ind. Cas. 565
High Courts16 Jul 1928
Jnanada Prosad Mukherji Vs G.M. Falkner
Calcutta High Court · AIR 1930 Cal 426
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 5