High Courts16 Jul 1928
Murari Mohan Khomari Vs Khirode Nath Jana
Calcutta High Court · AIR 1929 Cal 479 : 118 Ind. Cas. 887
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,392 of 3,204
High Courts16 Jul 1928
Benode Behari Mandal Vs Jitendra Prosad Chatterji and Others
Calcutta High Court · AIR 1928 Cal 748a : 117 Ind. Cas. 847
High Courts16 Jul 1928
Jitendra Mohan Dutt Vs Abdul Ojha and Others
Calcutta High Court · 118 Ind. Cas. 358
Bengal Tenancy Act, 1885 — Section 182Civil Procedure Code, 1908 (CPC) — Section 11
High Courts13 Jul 1928
Raman Chandra Das Dalal Vs Bhola Nath Hati and Another
Calcutta High Court · AIR 1929 Cal 350
High Courts11 Jul 1928
Srimati Manikya Bewa Vs Pushpa Charan Majhi and Others
Calcutta High Court · 115 Ind. Cas. 262
Contract Act, 1872 — Section 25Limitation Act, 1963 — Section 19, 21
High Courts11 Jul 1928
Sm. Manikya Bewa Vs Pushpa Charan Majhi and Others
Calcutta High Court · AIR 1928 Cal 850
Contract Act, 1872 — Section 25
High Courts10 Jul 1928
Rabindra Nath Das Vs Jogendra Chandra Deb
Calcutta High Court · AIR 1928 Cal 691 : 114 Ind. Cas. 796
Criminal Procedure Code, 1898 (CrPC) — Section 195, 203
High Courts10 Jul 1928
Chairman of Municipal Commissioners Vs Assam Bengal Ry. Co. Ltd.
Calcutta High Court · AIR 1928 Cal 736
High Courts09 Jul 1928
Fajar Banoo and Others Vs Rahim Bux and Others
Calcutta High Court · AIR 1929 Cal 26
Civil Procedure Code, 1908 (CPC) — Section 105
High Courts09 Jul 1928
Hardut Ray Chamaria and Co. and Others Vs Ujir Shaikh and Others
Calcutta High Court · AIR 1928 Cal 765 : 117 Ind. Cas. 606
High Courts09 Jul 1928
Fajar Banoo and Others Vs Rahim Bax and Others
Calcutta High Court · 115 Ind. Cas. 184
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, 105(1)
High Courts07 Jul 1928
Nagoremull Modi Vs Lachmi Narain Gupta
Calcutta High Court · AIR 1929 Cal 144 : 113 Ind. Cas. 854
High Courts06 Jul 1928
Hamitulla Vs Karim Bux and Others
Calcutta High Court · AIR 1929 Cal 136 : 114 Ind. Cas. 155
High Courts06 Jul 1928
Ram Charan Goldar and Others Vs Hamid Ali and Others
Calcutta High Court · AIR 1928 Cal 819 : 114 Ind. Cas. 493
Civil Procedure Code, 1908 (CPC) — Section 98
High Courts05 Jul 1928
Hemeswar Barua Vs Poal Chandra Bora and Another
Calcutta High Court · AIR 1928 Cal 754
Registration Act, 1908 — Section 49
High Courts05 Jul 1928
Kanti Chandra Ghose and Others Vs Brojendra Mohan Goswami and Others
Calcutta High Court · AIR 1929 Cal 186
Registration Act, 1908 — Section 17, 49(c)
High Courts02 Jul 1928
Rahimannessa Bibi Vs Sk. Halim
Calcutta High Court · AIR 1928 Cal 814 : 114 Ind. Cas. 95
Civil Procedure Code, 1908 (CPC) — Section 132
High Courts02 Jul 1928
Nawab of Murshidabad Vs Bilas Roy Choudhuri
Calcutta High Court · AIR 1929 Cal 433 : 118 Ind. Cas. 561
Transfer of Property Act, 1882 — Section 105
High Courts01 Jul 1928
Sarajubala Debi and Others Vs Jyotirmoyee Debi and Others
Calcutta High Court · AIR 1929 Cal 166
High Courts26 Jun 1928
Nazar Ali Vs Indra Kumar Sutar and Others
Calcutta High Court · AIR 1929 Cal 462 : 118 Ind. Cas. 895
Bengal Tenancy Act, 1885 — Section 49