High Courts07 Mar 1929
Eradat Sarkar Vs Abu Ahamed and Others
Calcutta High Court · 123 Ind. Cas. 645
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,378 of 3,204
High Courts07 Mar 1929
Barada Kanta Roy Vs Jatindra Nath Mukherjee and Others
Calcutta High Court · 122 Ind. Cas. 626
High Courts07 Mar 1929
J.C. Galstaun Vs Pramatha Nath Roy and Others
Calcutta High Court · AIR 1929 Cal 470
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 104(2), 115, 152
High Courts06 Mar 1929
Akkas Mia and Others Vs Abdul Aziz Bepari
Calcutta High Court · AIR 1929 Cal 532a : 121 Ind. Cas. 564
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 43 Rule 1(k), 102
High Courts06 Mar 1929
Sailendra Nath Bose and Others Vs Charu Chandra Bannerji and Others
Calcutta High Court · AIR 1929 Cal 422 : 118 Ind. Cas. 341
Specific Relief Act, 1877 — Section 42
High Courts06 Mar 1929
Janakinath Singha Ray Vs Nirodbaran Ray and Others
Calcutta High Court · AIR 1930 Cal 422
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts05 Mar 1929
Haran Chandra Chakravarti Vs Joychand and Others
Calcutta High Court · AIR 1929 Cal 524
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63Provincial Insolvency Act, 1920 — Section 51, 52
High Courts05 Mar 1929
Barkat Ali Haji and Others Vs Prasanna Kumar Talukdar and Others
Calcutta High Court · AIR 1929 Cal 819
High Courts05 Mar 1929
Abhoya Charan Sen and Others Vs Hem Chandra Pal and Others
Calcutta High Court · AIR 1929 Cal 568
High Courts28 Feb 1929
Nawsher Ali Pramanik Vs Hazratulla Pramanik
Calcutta High Court · 119 Ind. Cas. 376
Criminal Procedure Code, 1898 (CrPC) — Section 203, 436
High Courts28 Feb 1929
Ayenati Shikdar Vs Mohammad Esmail and Others
Calcutta High Court · AIR 1929 Cal 441 : 122 Ind. Cas. 554
Evidence Act, 1872 — Section 68, 70, 71
High Courts28 Feb 1929
In Re: "Rabenfels" (Stoomvart Maatschappij Nedarlands)
Calcutta High Court · AIR 1930 Cal 97 : 121 Ind. Cas. 312
Maritime Conventions Act, 1911 — Section 1
High Courts28 Feb 1929
Rajendra Narayan Basu Sarbadhicary and Others Vs Debendra Nath Mukhopadhya and Others
Calcutta High Court · 123 Ind. Cas. 241
High Courts28 Feb 1929
Ahamadar Rahaman Chaudhuri Vs Jaminiranjan Barua and Others
Calcutta High Court · AIR 1930 Cal 385
High Courts28 Feb 1929
Rajendra Narayn Basu and Others Vs Debendra Nath Mukhopadhya and Others
Calcutta High Court · AIR 1930 Cal 55
High Courts27 Feb 1929
Akshay Kumar Shaha Vs Bhajagobinda Shaha and Others
Calcutta High Court · AIR 1930 Cal 341
High Courts27 Feb 1929
Basirulla Vs Asadulla and Another
Calcutta High Court · AIR 1929 Cal 639
Criminal Procedure Code, 1898 (CrPC) — Section 4Penal Code, 1860 (IPC) — Section 323, 426
High Courts26 Feb 1929
Mangtulal Bagaria Vs Upendra Mohan Pal Chaudhuri
Calcutta High Court · AIR 1930 Cal 335
Transfer of Property Act, 1882 — Section 101
High Courts26 Feb 1929
Haji Tilloi Muhammad Umer Buksh Vs The Bengal Nagpur Railway Co. Ltd.
Calcutta High Court · 126 Ind. Cas. 33
High Courts25 Feb 1929
Asmatulla Pramanik Vs Gamir Pramanik and Others
Calcutta High Court · 122 Ind. Cas. 215
Civil Procedure Code, 1908 (CPC) — Section 11