High Courts25 Feb 1929
Rajani Kanta Deb and Others Vs Bashiram Mestari and Others
Calcutta High Court · AIR 1929 Cal 636 : 121 Ind. Cas. 409
Transfer of Property Act, 1882 — Section 41
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,379 of 3,204
High Courts25 Feb 1929
Dwarka Nath Chakravarty Vs Imperial Bank of India
Calcutta High Court · AIR 1929 Cal 529
Civil Procedure Code, 1908 (CPC) — Section 39, 39(1)(b)
High Courts25 Feb 1929
Dwarka Nath Chuckerbutty Vs Imperial Bank of India
Calcutta High Court · 122 Ind. Cas. 289
Civil Procedure Code, 1908 (CPC) — Section 29(1)(6), 39(1)(a), 39(1)(b)
High Courts22 Feb 1929
Nani Lal Mandal Vs Priya Nath Roy and Another
Calcutta High Court · AIR 1929 Cal 545
Bengal Tenancy Act, 1885 — Section 193
High Courts22 Feb 1929
Ambika Ranjan Mujumdar Vs Manikganj Loan Office, Ltd.
Calcutta High Court · AIR 1929 Cal 818
High Courts22 Feb 1929
Gowal Das Sidany Vs Luchmi Chand Jhawar
Calcutta High Court · AIR 1930 Cal 324
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 86Contract Act, 1872 — Section 78
High Courts22 Feb 1929
Noai Chowkidar and Others Vs Official Trustee of Bengal
Calcutta High Court · AIR 1929 Cal 527
High Courts21 Feb 1929
Kamini Kumar Chuckerbutty Vs Emperor
Calcutta High Court · 122 Ind. Cas. 209
Criminal Procedure Code, 1898 (CrPC) — Section 360, 476, 537
High Courts21 Feb 1929
Kamini Kumar Chakravarty Vs Emperor
Calcutta High Court · AIR 1929 Cal 390
Criminal Procedure Code, 1898 (CrPC) — Section 360, 476, 537
High Courts20 Feb 1929
Mahendra Nath Das and Others Vs Emperor
Calcutta High Court · AIR 1929 Cal 428
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 476, 476B, 537
High Courts20 Feb 1929
Kalikumar Poddar Banikya Vs Pranballav Banikya
Calcutta High Court · 122 Ind. Cas. 294
Limitation Act, 1963 — Section 20
High Courts20 Feb 1929
Hamid Ali Haldar Vs Emperor
Calcutta High Court · AIR 1930 Cal 320
Penal Code, 1860 (IPC) — Section 147
High Courts20 Feb 1929
Kali Kumar Poddar Banikya Vs Pranballav Banikya
Calcutta High Court · AIR 1929 Cal 432
Limitation Act, 1963 — Section 20
High Courts20 Feb 1929
Kshitish Chandra Chatterjee and Others Vs Nagendra Nath Mandal and Others
Calcutta High Court · 119 Ind. Cas. 371
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts20 Feb 1929
Sitanath Bhadra Vs Jatindra Nath Sarkar
Calcutta High Court · AIR 1930 Cal 347
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts20 Feb 1929
Khitish Chandra Chatterjee and Another Vs Nagendra Nath Mandal and Others
Calcutta High Court · AIR 1929 Cal 513
High Courts19 Feb 1929
Profulla Chandra Basu and Another Vs Kshetra Lal Sinha Roy and Others
Calcutta High Court · AIR 1929 Cal 417
Bengal Tenancy Act, 1885 — Section 105Limitation Act, 1963 — Article 120
High Courts19 Feb 1929
G.V. Raman and Others Vs Emperor
Calcutta High Court · AIR 1929 Cal 593
Criminal Procedure Code, 1898 (CrPC) — Section 494Penal Code, 1860 (IPC) — Section 120B, 420, 511
High Courts18 Feb 1929
Prasanna Kumar Saha Vs Dhirendra Lal Gupta
Calcutta High Court · AIR 1929 Cal 790
Court of Wards Act — Section 60A