High Courts18 Feb 1929
Rajabala Dasi Vs Jai Chand Lal Babu and Others
Calcutta High Court · AIR 1930 Cal 251
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,380 of 3,204
High Courts18 Feb 1929
Prosanna Kumar Saha Vs Dhirendra Lal Gupta
Calcutta High Court · 123 Ind. Cas. 320
High Courts18 Feb 1929
The Superintendent and Remembrancer of Legal Affairs Vs Jnanendra Nath Ghose alias Jnan Ghose
Calcutta High Court · 119 Ind. Cas. 301
Criminal Procedure Code, 1898 (CrPC) — Section 271(2), 439(6)Penal Code, 1860 (IPC) — Section 493
High Courts13 Feb 1929
Chandi Charan Law Vs Lal Bewa and Others
Calcutta High Court · AIR 1929 Cal 385
Bengal Tenancy Act, 1885 — Section 106
High Courts13 Feb 1929
Amar Chandra Chakravarty Vs Sarodamoyee Debi and Others
Calcutta High Court · AIR 1929 Cal 787
High Courts12 Feb 1929
Hari Mohan Mondal Vs Gour Mohan Sarkar
Calcutta High Court · AIR 1930 Cal 253
Bengal Tenancy Act, 1885 — Section 49
High Courts12 Feb 1929
Tara Prosanna Bal and Others Vs Asoke Prosanna Bal and Another
Calcutta High Court · AIR 1929 Cal 370 : 118 Ind. Cas. 854
Civil Procedure Code, 1908 (CPC) — Section 3(2), 5(2)
High Courts12 Feb 1929
Nagendra Nath Ray Vs Basanta Das Bairagya
Calcutta High Court · AIR 1930 Cal 392
Criminal Procedure Code, 1898 (CrPC) — Section 495
High Courts12 Feb 1929
Puran Mull Biwani Vs Emperor
Calcutta High Court · AIR 1929 Cal 644 : 122 Ind. Cas. 218
Calcutta Police Act, 1866 — Section 3, 44
High Courts11 Feb 1929
Sidh Nath Awasthi Vs Emperor
Calcutta High Court · AIR 1929 Cal 457
Criminal Procedure Code, 1898 (CrPC) — Section 253, 370, 403Penal Code, 1860 (IPC) — Section 408, 477A
High Courts11 Feb 1929
Satya Ranjan Bakshi Vs Emperor
Calcutta High Court · AIR 1929 Cal 309 : 117 Ind. Cas. 834
Penal Code, 1860 (IPC) — Section 153A
High Courts11 Feb 1929
Satish Chandra Chakravarti Vs Sarat Kamini Devi
Calcutta High Court · AIR 1929 Cal 383 : 118 Ind. Cas. 852
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts08 Feb 1929
Secy. of State Vs Mary Murray
Calcutta High Court · AIR 1930 Cal 252
Provident Funds Act, 1925 — Section 3(2)
High Courts08 Feb 1929
Obedar Rahaman Vs Emperor
Calcutta High Court · AIR 1930 Cal 219 : 122 Ind. Cas. 291
Criminal Procedure Code, 1898 (CrPC) — Section 257, 342
High Courts08 Feb 1929
Ram Krishna Sardar Vs Sree Kanta Mondal and Others
Calcutta High Court · AIR 1929 Cal 667
Chancery Procedure Act, 1852 — Section 49
High Courts08 Feb 1929
Dwarika Malo Vs Emperor
Calcutta High Court · AIR 1930 Cal 60a : 122 Ind. Cas. 219
Criminal Procedure Code, 1898 (CrPC) — Section 274, 374
High Courts08 Feb 1929
Superintendent and Remembrancer of Legal Affairs Vs Jnanendra Nath Ghose and Another
Calcutta High Court · AIR 1929 Cal 747
Evidence Act, 1872 — Section 33Penal Code, 1860 (IPC) — Section 109, 493
High Courts08 Feb 1929
Radha Krishna Gupta Vs Jamunadas Fatehpuria
Calcutta High Court · AIR 1929 Cal 401
Calcutta Police Act, 1866 — Section 54APenal Code, 1860 (IPC) — Section 381, 411
High Courts07 Feb 1929
Sashi Bhusan Choudhury and Others Vs Debendra Gati Roy and Others
Calcutta High Court · AIR 1930 Cal 59
Criminal Procedure Code, 1898 (CrPC) — Section 145, 147
High Courts06 Feb 1929
Mokshud Mandal and Others Vs Khedu Mondal
Calcutta High Court · AIR 1929 Cal 669
Civil Procedure Code, 1908 (CPC) — Section 2(2)