High Courts20 Mar 1929
Adwaita Das Bairagi and Others Vs Lalit Mohan Mohanti
Calcutta High Court · 121 Ind. Cas. 412
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,377 of 3,204
High Courts18 Mar 1929
Murad Biswas Vs Basti Mandal
Calcutta High Court · AIR 1929 Cal 449 : 122 Ind. Cas. 547
High Courts15 Mar 1929
Ashutosh Nandi and Another Vs Kundal Kamini Dasi and Others
Calcutta High Court · AIR 1929 Cal 814
High Courts15 Mar 1929
Mukunda Patre Vs Purusattam Shah
Calcutta High Court · AIR 1929 Cal 479a
Criminal Procedure Code, 1898 (CrPC) — Section 253
High Courts15 Mar 1929
Bimalacharan Batabyal Vs Trustees for the Indian Museum
Calcutta High Court · AIR 1930 Cal 404
Museum Act, 1910 — Section 9
High Courts15 Mar 1929
Kedarnath Sikdar and Others Vs Bijoy Mandal and Others
Calcutta High Court · AIR 1929 Cal 751
Criminal Procedure Code, 1898 (CrPC) — Section 144, 144(4), 145
High Courts15 Mar 1929
(Dewan) Abdul Alim Vs Amatul Bibi and Others
Calcutta High Court · AIR 1930 Cal 308
High Courts15 Mar 1929
Kedar Nath Sikdar and Others Vs Bijoy Mandal and Others
Calcutta High Court · 123 Ind. Cas. 647
High Courts12 Mar 1929
Tea Financing Syndicate, Ltd. Vs Chandra Kamal Bezboruah
Calcutta High Court · AIR 1929 Cal 641
Limitation Act, 1963 — Article 85
High Courts12 Mar 1929
Baikuntha Chandra Nag and Others Vs Chandra Nath Bandopadhya and Others
Calcutta High Court · AIR 1930 Cal 190
Bengal Tenancy Act, 1885 — Section 87
High Courts11 Mar 1929
Dwijendra Krishna Dutt and Another Vs Kedar Nath Poddar
Calcutta High Court · AIR 1929 Cal 670
Contract Act, 1872 — Section 22
High Courts08 Mar 1929
Kailashpati Upadhya and Another Vs Gopi Koeri
Calcutta High Court · AIR 1930 Cal 60
Criminal Procedure Code, 1898 (CrPC) — Section 403(2)
High Courts08 Mar 1929
Giribala Dasi Vs Prokash Chandra Dutt
Calcutta High Court · AIR 1929 Cal 496
Succession Act, 1925 — Section 268
High Courts08 Mar 1929
Emperor Vs Girish Chandra Kundu and Others
Calcutta High Court · AIR 1929 Cal 777
Presidency Towns Insolvency Act, 1909 — Section 103, 104
High Courts08 Mar 1929
Ahmed Ali Sheik Vs Sabed Sardar and Others
Calcutta High Court · AIR 1929 Cal 468
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145
High Courts07 Mar 1929
Makhan Lal Paul Vs Rup Chand Maji and Others
Calcutta High Court · AIR 1930 Cal 164
High Courts07 Mar 1929
J.C. Galstaun Vs Kumar Pramathanath Roy and Others
Calcutta High Court · 124 Ind. Cas. 525
High Courts07 Mar 1929
Basiraddi Vs Sukh Sagar Saha and Others
Calcutta High Court · AIR 1929 Cal 384 : 118 Ind. Cas. 852
Bengal Tenancy Act, 1885 — Section 85Specific Relief Act, 1877 — Section 9
High Courts07 Mar 1929
Eradat Sarakar Vs Abu Ahamed and Others
Calcutta High Court · AIR 1929 Cal 558