High Courts18 Apr 1929
Sasi Kanta Acharjee Vs Sonaulla Munshi
Calcutta High Court · AIR 1929 Cal 444 : 121 Ind. Cas. 412
Contract Act, 1872 — Section 25, 25(3)Limitation Act, 1963 — Section 19
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,375 of 3,204
High Courts18 Apr 1929
Purna Chandra Dutt Vs Corporation of Calcutta
Calcutta High Court · AIR 1929 Cal 440 : 122 Ind. Cas. 549
Calcutta Municipal Act, 1923 — Section 299
High Courts17 Apr 1929
Fulbash Sheikh Vs Emperor
Calcutta High Court · AIR 1929 Cal 448
Criminal Procedure Code, 1898 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 395
High Courts17 Apr 1929
Bipul Behari Chakravarty Vs Nikhil Chandra Chakravarty and Others
Calcutta High Court · AIR 1929 Cal 566
Civil Procedure Code, 1882 — Section 211, 212Civil Procedure Code, 1908 (CPC) — Section 11, 13
High Courts17 Apr 1929
Rajaram Majhi Vs Panchanan Ghosh
Calcutta High Court · AIR 1929 Cal 762
Criminal Procedure Code, 1898 (CrPC) — Section 250, 438Penal Code, 1860 (IPC) — Section 420
High Courts16 Apr 1929
Muktakeshi Dasi Vs Manilal Jana
Calcutta High Court · AIR 1930 Cal 579
Bengal Tenancy Act, 1885 — Section 157
High Courts12 Apr 1929
Matabbar Molla Vs Golam Panjaton
Calcutta High Court · AIR 1930 Cal 486
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts12 Apr 1929
Pulin Krishna Ray Vs Nanda Lal Ray and Another
Calcutta High Court · 122 Ind. Cas. 211
High Courts12 Apr 1929
Nalini Bhusan Roy and Others Vs Hiralal Roy and Another
Calcutta High Court · AIR 1930 Cal 225
Limitation Act, 1963 — Section 28
High Courts12 Apr 1929
Sham Lal Khettry Vs Corporation of Calcutta
Calcutta High Court · AIR 1929 Cal 781
Calcutta Municipal Act, 1923 — Section 363
High Courts12 Apr 1929
Pulin Krishna Roy Vs Nanda Lal Roy and Others
Calcutta High Court · AIR 1929 Cal 544
High Courts11 Apr 1929
Panchanan Banerjee and Another Vs Surendra Nath Mukerjee and Others
Calcutta High Court · AIR 1930 Cal 180
Limitation Act, 1963 — Section 28
High Courts11 Apr 1929
Sailendra Krishna Roy and Others Vs Rashmohan Shaha and Others
Calcutta High Court · AIR 1929 Cal 703
Presidency Towns Insolvency Act, 1909 — Section 25, 36
High Courts11 Apr 1929
Narendra Krishna Chakraburty Vs Ashutosh Bhattacharji and Others
Calcutta High Court · AIR 1931 Cal 358
High Courts10 Apr 1929
Govinda Kumar Sur and Others Vs Mohini Mohan Sen and Others
Calcutta High Court · AIR 1930 Cal 42
Court Fees Act, 1870 — Section 7(5)Transfer of Property Act, 1882 — Section 108
High Courts10 Apr 1929
Narendra Nath Mitra Vs Paban Mondal
Calcutta High Court · AIR 1930 Cal 776
Usurious Loans Act, 1918 — Section 3
High Courts10 Apr 1929
Badarannessa Chaudhurani Vs Ram Chandra Mala Das and Others
Calcutta High Court · AIR 1929 Cal 717
Court Fees Act, 1870 — Section 12, 9
High Courts09 Apr 1929
In Re: Nripendra Kumar Bose
Calcutta High Court · AIR 1930 Cal 171 : 121 Ind. Cas. 745
Presidency Towns Insolvency Act, 1909 — Section 52(1)(c), 52(2)(c)
High Courts28 Mar 1929
In Re: A Pleader
Calcutta High Court · AIR 1930 Cal 513
Legal Practitioners Act, 1879 — Section 12