High Courts21 May 1929
Durga Prosad Das Vs Kedarnath Nayek and Another
Calcutta High Court · AIR 1929 Cal 650
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,373 of 3,204
High Courts17 May 1929
Madan Mohan Saha Banik and Others Vs Rakhal Chandra Saha Banik and Others
Calcutta High Court · AIR 1930 Cal 173
High Courts17 May 1929
Kanti Chandra Tarafdar and Others Vs Radha Raman Sarkar and Another
Calcutta High Court · AIR 1930 Cal 461
High Courts14 May 1929
Gopal Chandra Chakraborti and Another Vs Emperor and Others
Calcutta High Court · 121 Ind. Cas. 308
High Courts14 May 1929
Prince Victor N. Narayan Vs Kumar Bhoirabendra Narayan Deb and Others
Calcutta High Court · AIR 1930 Cal 388
Bankruptcy Act, 1914 — Section 53
High Courts14 May 1929
Gopal Chandra Chakravarti and Another Vs Suresh Chandra Sanyal and Others
Calcutta High Court · AIR 1929 Cal 563
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 193, 209
High Courts14 May 1929
Nagendra Nath Banerjee Vs Ambica Charan Chakrabarty and Others
Calcutta High Court · AIR 1929 Cal 676 : 122 Ind. Cas. 634
Civil Procedure Code, 1908 (CPC) — Section 152Limitation Act, 1963 — Section 5
High Courts13 May 1929
Solaiman Moosaji Asmal and Others Vs Jatindra Nath Mondal and Others
Calcutta High Court · AIR 1929 Cal 553
Transfer of Property Act, 1882 — Section 116
High Courts08 May 1929
In Re: Tarunchandra Ghosh
Calcutta High Court · AIR 1930 Cal 598
Guardians and Wards Act, 1890 — Section 3
High Courts08 May 1929
Pran Nath Kundu Vs Emperor
Calcutta High Court · AIR 1930 Cal 286
Penal Code, 1860 (IPC) — Section 283, 290, 426
High Courts08 May 1929
Arjoon Singh and Others Vs Emperor
Calcutta High Court · AIR 1929 Cal 769
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts07 May 1929
Atab Sunarri Vs Talib Husain Mia and Others
Calcutta High Court · AIR 1930 Cal 612
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts07 May 1929
Satiranjan Bonerjee and Others Vs Corporation of Calcutta
Calcutta High Court · AIR 1929 Cal 514a : 122 Ind. Cas. 546
High Courts06 May 1929
Suresh Chandra Das Vs Gobinda Chandra Mandal and Others
Calcutta High Court · AIR 1930 Cal 306a
High Courts03 May 1929
Abdul Mannaf and Others Vs Mahammad Nurulla Chaudhury
Calcutta High Court · AIR 1929 Cal 506
Criminal Procedure Code, 1898 (CrPC) — Section 107, 438
High Courts03 May 1929
Bhut Nath Ghose Vs Emperor
Calcutta High Court · AIR 1929 Cal 739
Criminal Procedure Code, 1898 (CrPC) — Section 110(a), 112, 118
High Courts03 May 1929
Biswambar Biswas Vs Nilambar Murari and Others
Calcutta High Court · AIR 1930 Cal 263
Transfer of Property Act, 1882 — Section 54
High Courts03 May 1929
E.I. Ry. Co. Vs Janakidas Marwari and Another
Calcutta High Court · AIR 1929 Cal 510 : 122 Ind. Cas. 545
Railways Act, 1890 — Section 72, 72(2)
High Courts03 May 1929
Biswambar Biswas Vs Nilambar Muhari
Calcutta High Court · 125 Ind. Cas. 861
Transfer of Property Act, 1882 — Section 54