High Courts02 May 1929
Corporation of Calcutta Vs T.H.E. Edwards
Calcutta High Court · AIR 1930 Cal 487
Calcutta Municipal Act, 1923 — Section 535
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,374 of 3,204
High Courts02 May 1929
Shawal Ram Dungarmal and Co. Vs Tansukhdash Bhupatram and Co.
Calcutta High Court · AIR 1930 Cal 154
High Courts02 May 1929
Abhoy Charan Modak Vs Ram Sunder Shaha and Others
Calcutta High Court · AIR 1930 Cal 109
Bengal Tenancy Act, 1885 — Section 22
High Courts02 May 1929
Jagabandhu Chawdhuri and Another Vs Abdul Sobhan Sarkar
Calcutta High Court · AIR 1929 Cal 480
Criminal Procedure Code, 1898 (CrPC) — Section 476, 476B
High Courts02 May 1929
Emperor Vs Kutub Bux
Calcutta High Court · AIR 1930 Cal 633
Criminal Procedure Code, 1898 (CrPC) — Section 302, 307Evidence Act, 1872 — Section 24
High Courts30 Apr 1929
Kader Bux Patwari and Others Vs Salimuddin Hazi
Calcutta High Court · AIR 1930 Cal 267
Specific Relief Act, 1877 — Section 9
High Courts30 Apr 1929
Sonaulla Karikar Vs Abu Sayad Mahammad Ismail
Calcutta High Court · AIR 1930 Cal 530
High Courts29 Apr 1929
Provas Chandra Sinha Vs Ashutosh Mukherji and Others
Calcutta High Court · AIR 1930 Cal 258 : 122 Ind. Cas. 197
Letters Patent Act, 1865 — Clause 12, Clause 34Succession Act, 1925 — Section 302
High Courts26 Apr 1929
Satya Prosanna Ghose and Others Vs Kali Prosanna Das and Others
Calcutta High Court · AIR 1930 Cal 339
Bengal Tenancy Act, 1885 — Section 7
High Courts26 Apr 1929
Kanti Chandra Tarafdar and Another Vs Radha Raman Sirkar and Others
Calcutta High Court · AIR 1929 Cal 815
High Courts26 Apr 1929
Satya Charan De and Another Vs Emperor
Calcutta High Court · AIR 1930 Cal 63
Criminal Procedure Code, 1898 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 188
High Courts26 Apr 1929
Radharani Debi Vs Nibaran Chandra Mukerji
Calcutta High Court · AIR 1929 Cal 512 : 122 Ind. Cas. 302
Lunacy Act, 1912 — Section 62
High Courts26 Apr 1929
Jyotirupa Devi Vs Satish Kantha Roy and Another
Calcutta High Court · AIR 1929 Cal 561
Specific Relief Act, 1877 — Section 21
High Courts24 Apr 1929
Ah Yung and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 369
Calcutta Police Act, 1866 — Section 45
High Courts24 Apr 1929
Benoy Kumar Sen Vs Emperor
Calcutta High Court · AIR 1929 Cal 635
Press and Registration of Books Act, 1867 — Section 13, 4
High Courts23 Apr 1929
Gopiram Bhotica Vs Biraj Mohan Chatterjee
Calcutta High Court · AIR 1929 Cal 576
Provincial Insolvency Act, 1920 — Section 41, 42
High Courts23 Apr 1929
Lakshan Chandra Naskar Vs Ramdas Mandal
Calcutta High Court · AIR 1929 Cal 374 : 118 Ind. Cas. 857
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2Evidence Act, 1872 — Section 40, 44
High Courts19 Apr 1929
Moti Lal Dutt Vs Kali Das Bhattacharji and Others
Calcutta High Court · AIR 1931 Cal 107
High Courts19 Apr 1929
Chartered Bank of India Vs Imperial Bank of India
Calcutta High Court · AIR 1930 Cal 534
Contract Act, 1872 — Section 178