High Courts28 Mar 1929
Kamal Krishna Sanyal and Others Vs Madhusudan Choudhuri
Calcutta High Court · AIR 1930 Cal 240
Civil Procedure Code, 1908 (CPC) — Section 102
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,376 of 3,204
High Courts28 Mar 1929
In Re: S, a Pleader
Calcutta High Court · AIR 1929 Cal 771
Legal Practitioners Act, 1879 — Section 12
High Courts28 Mar 1929
Muktal Hossein and Others Vs Emperor
Calcutta High Court · AIR 1929 Cal 767
Penal Code, 1860 (IPC) — Section 109, 342, 366, 368
High Courts27 Mar 1929
Debidas Karmakar and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 61 : 121 Ind. Cas. 401
Criminal Procedure Code, 1898 (CrPC) — Section 209, 369, 437
High Courts27 Mar 1929
Hazarimull Vs Monohar Das and Others
Calcutta High Court · AIR 1930 Cal 151
Bengal Land Revenue Sales Act, 1859 — Section 9Transfer of Property Act, 1882 — Section 72
High Courts26 Mar 1929
Imperial Bank of India Ltd. Vs Bengal National Bank Ltd.
Calcutta High Court · AIR 1930 Cal 536
Registration Act, 1908 — Section 17
High Courts25 Mar 1929
Prahlad Barman and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 447
Penal Code, 1860 (IPC) — Section 498
High Courts22 Mar 1929
Abinash Chandra Ghosh Vs Narhari Mether and Another
Calcutta High Court · AIR 1930 Cal 165
High Courts22 Mar 1929
Nazir Ahmmad and Others Vs Tamijaddi Ahamed and Others
Calcutta High Court · AIR 1929 Cal 430 : 122 Ind. Cas. 303
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts22 Mar 1929
Osman Munshi and Others Vs Kader Pramanick and Others
Calcutta High Court · AIR 1929 Cal 768 : 122 Ind. Cas. 640
Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts21 Mar 1929
Brindaban Misra Adhikary Vs Dhruba Charan Roy and Others
Calcutta High Court · AIR 1929 Cal 606 : 121 Ind. Cas. 404
Limitation Act, 1963 — Article 91
High Courts21 Mar 1929
Tarak Nath Mukherjee Vs Sanat Kumar Mukherjee and Others
Calcutta High Court · AIR 1929 Cal 494 : 122 Ind. Cas. 637
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 10, 64Transfer of Property Act, 1882 — Section 40, 54
High Courts20 Mar 1929
Nripendra Chandra Sarkar and Others Vs Ekherali Joardar and Others
Calcutta High Court · AIR 1930 Cal 457
High Courts20 Mar 1929
Adwaita Das Bairagi Vs Lalit Mohan Mohanti
Calcutta High Court · AIR 1930 Cal 57
High Courts20 Mar 1929
Jyoti Prosad Singha Deo Bahadur Vs Gopal Acharya Goswami
Calcutta High Court · AIR 1930 Cal 145
Cess Act, 1880 — Section 52, 54, 56, 58, 62
High Courts20 Mar 1929
Jati Mali and Another Vs Emperor
Calcutta High Court · AIR 1929 Cal 765
Penal Code, 1860 (IPC) — Section 366, 376
High Courts20 Mar 1929
Abdul Gani and Another Vs Nabendra Kishore Roy and Others
Calcutta High Court · AIR 1930 Cal 47
High Courts20 Mar 1929
Rajani Kanta Roy Vs Ibrahim Sarkar
Calcutta High Court · AIR 1929 Cal 507
Criminal Procedure Code, 1898 (CrPC) — Section 133, 137, 139A