High Courts27 Nov 1929
Rakhal Chandra Dutta Vs Purna Chandra Ghosh
Calcutta High Court · AIR 1930 Cal 273
Bengal Food Adulteration Act, 1919 — Section 6(1)
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,364 of 3,204
High Courts27 Nov 1929
Bishnu Pada Dey Vs Corporation of Calcutta
Calcutta High Court · AIR 1930 Cal 285
Calcutta Municipal Act, 1923 — Section 278(1)(b)
High Courts27 Nov 1929
Jogendra Nath Jana and Others Vs Baidya Nath Das and Others
Calcutta High Court · AIR 1930 Cal 767
Bengal Tenancy Act, 1885 — Section 103B, 111B, 111B(1)(d)
High Courts27 Nov 1929
Nilmoney Auddy Vs Dinendra Nath Das and Others
Calcutta High Court · AIR 1930 Cal 428
High Courts25 Nov 1929
Nabendra Kishore Roy Vs Choudhury Mian and Others
Calcutta High Court · AIR 1931 Cal 265 : 131 Ind. Cas. 584
Bengal Tenancy Act, 1885 — Section 30(b)
High Courts22 Nov 1929
Probodh Chandra Mitra Vs Road Oils (India) Ltd. and Others
Calcutta High Court · AIR 1930 Cal 782
Companies Act, 1956 — Section 109Transfer of Property Act, 1882 — Section 130
High Courts20 Nov 1929
Meherulla Vs Sariatulla
Calcutta High Court · AIR 1930 Cal 596
Contract Act, 1872 — Section 9
High Courts19 Nov 1929
Mahammad Mahmud Choudhry and Others Vs Behary Lal Saha and Others
Calcutta High Court · AIR 1930 Cal 463 : 129 Ind. Cas. 408
High Courts13 Nov 1929
Emperor Vs Dinbandhu Ooriya
Calcutta High Court · AIR 1930 Cal 199
Penal Code, 1860 (IPC) — Section 302, 326
High Courts23 Sept 1929
Dhurrumtolla Properties Ltd. Vs Dhunbai Peroshaw Sorabjee
Calcutta High Court · AIR 1931 Cal 457
Transfer of Property Act, 1882 — Section 114
High Courts20 Sept 1929
Satindra Nath Sen and Others Vs Emperor
Calcutta High Court · AIR 1929 Cal 809
High Courts05 Sept 1929
R.K. Samuel Vs F.H.T. Samuel
Calcutta High Court · AIR 1930 Cal 558
Divorce Act, 1869 — Section 2
High Courts05 Sept 1929
Peary Mohan Saha Vs Harendra Nath Roy
Calcutta High Court · AIR 1930 Cal 295
Bengal Food Adulteration Act, 1919 — Section 6(1)
High Courts04 Sept 1929
Gangadas Banerjee and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 365
Public Gambling Act, 1867 — Section 3
High Courts03 Sept 1929
Prafulla Kumar Bose Vs Emperor
Calcutta High Court · AIR 1930 Cal 209
Penal Code, 1860 (IPC) — Section 366, 368, 376
High Courts02 Sept 1929
Taleb Ali and Another Vs Abdul Aziz and Others
Calcutta High Court · AIR 1929 Cal 689
Civil Procedure Code, 1908 (CPC) — Section 2, 57
High Courts02 Sept 1929
Girish Chandra and Others Vs Emperor
Calcutta High Court · AIR 1929 Cal 756
Criminal Procedure Code, 1898 (CrPC) — Section 215, 432Presidency Towns Insolvency Act, 1909 — Section 103
High Courts30 Aug 1929
Probhat Chandra Adhikari and Another Vs Emperor
Calcutta High Court · AIR 1930 Cal 366
Penal Code, 1860 (IPC) — Section 228
High Courts30 Aug 1929
Prabhat Chandra Adhikary and Another Vs Emperor
Calcutta High Court · 125 Ind. Cas. 853
Criminal Procedure Code, 1898 (CrPC) — Section 480, 483Penal Code, 1860 (IPC) — Section 223, 228