High Courts09 Jan 1930
Emperor Vs Ermanali and Others
Calcutta High Court · AIR 1930 Cal 212
Criminal Procedure Code, 1898 (CrPC) — Section 226, 274, 326Penal Code, 1860 (IPC) — Section 149
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,362 of 3,204
High Courts08 Jan 1930
K.B. Dutt Vs Shamsuddin Shah Shaheb and Others
Calcutta High Court · AIR 1930 Cal 488
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts07 Jan 1930
Krishnadhan Laha and Another Vs Brojendra Nath and Others
Calcutta High Court · AIR 1930 Cal 748
High Courts06 Jan 1930
Manmatha Nath Biswas and Others Vs Bijoy Kumar Dobey
Calcutta High Court · AIR 1932 Cal 351
High Courts03 Jan 1930
Surendra Nath Jana Vs Kumeda Charan Misra
Calcutta High Court · AIR 1930 Cal 352
Penal Code, 1860 (IPC) — Section 465, 471
High Courts03 Jan 1930
In Re: Sojoni Kanta Das In Re: India in Bondage : Her Right to Freedom
Calcutta High Court · AIR 1930 Cal 244
Criminal Procedure Code, 1898 (CrPC) — Section 99B, 99DPenal Code, 1860 (IPC) — Section 121A
High Courts03 Jan 1930
Pannalal Lala Vs Abdul Gani and Others
Calcutta High Court · AIR 1930 Cal 473
Suits Valuation Act, 1887 — Section 11
High Courts03 Jan 1930
Thakurdas Mundra and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 637
Calcutta Police Act, 1866 — Section 44
High Courts03 Jan 1930Dismissed
In Re: ''India in Bondage''
Calcutta High Court · (1930) 01 CAL CK 0002
High Courts18 Dec 1929
Dharendra Krishna Deb and Others Vs Surendra Krishna Nandi and Others
Calcutta High Court · AIR 1930 Cal 610 : 129 Ind. Cas. 609
Bengal Tenancy Act, 1885 — Section 66(2)
High Courts18 Dec 1929
Emperor Vs Derajtulla Sheikh and Others
Calcutta High Court · AIR 1930 Cal 443
Penal Code, 1860 (IPC) — Section 302
High Courts18 Dec 1929
Debendra Nath Sadhukhan and Others Vs Naharmal Jalan and Others
Calcutta High Court · AIR 1930 Cal 673
Transfer of Property Act, 1882 — Section 100
High Courts17 Dec 1929
Jadav Chandra Karmarkar and Others Vs Akrur Chandra Karmarkar and Others
Calcutta High Court · AIR 1930 Cal 586
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts17 Dec 1929
Official Trustee of Bengal (Estate Manik Lal Sil) Vs Kissen Gopal Behami and Others
Calcutta High Court · AIR 1930 Cal 459
Presidency Towns Insolvency Act, 1909 — Section 50
High Courts16 Dec 1929
Nareshchandra Mitra Vs Molla Ataul Haq
Calcutta High Court · 129 Ind. Cas. 779
High Courts13 Dec 1929
Jyoti Prosad Singh Deo Vs H.V. Low and Co. Ltd.
Calcutta High Court · AIR 1930 Cal 561
Specific Relief Act, 1877 — Section 54
High Courts12 Dec 1929
Jogi Kar Vs Emperor
Calcutta High Court · AIR 1931 Cal 15
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 147, 326