High Courts10 Feb 1930
Syed Sadeq Reza Vs Nawab Asaf Kader Syed
Calcutta High Court · AIR 1931 Cal 268
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,360 of 3,204
High Courts07 Feb 1930
Bala Baksh Bhararia and Another Vs Amiruddin Mian and Others
Calcutta High Court · AIR 1930 Cal 700
High Courts06 Feb 1930
Ananga Mohan Roy Choudhury Vs Khaje Habibulla
Calcutta High Court · AIR 1931 Cal 673
Bengal Tenancy Act, 1885 — Section 148A
High Courts06 Feb 1930
Jnananjan Niyogi Vs Emperor
Calcutta High Court · AIR 1930 Cal 363
Penal Code, 1860 (IPC) — Section 124A
High Courts05 Feb 1930
Jessop and Co. Ltd. Vs District Board of Monghyr
Calcutta High Court · AIR 1931 Cal 423
High Courts03 Feb 1930Allowed
Aswini Kumar Bhandari Vs Anukul Chandra Bhandari and Others
Calcutta High Court · AIR 1950 Cal 326
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1
High Courts31 Jan 1930
Haripado Baidya and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 645
Penal Code, 1860 (IPC) — Section 499, 500
High Courts30 Jan 1930
Abdul Sattar Vs Moti Bibi
Calcutta High Court · AIR 1930 Cal 720
Penal Code, 1860 (IPC) — Section 323, 448
High Courts28 Jan 1930
Sm. Rani Dassya and Others Vs Sm. Golapi Dassya and Another
Calcutta High Court · AIR 1930 Cal 779 : 129 Ind. Cas. 362
High Courts28 Jan 1930
Mt. Balak Bala Dassi Vs Jadu Nath Das and Others
Calcutta High Court · AIR 1931 Cal 45 : 129 Ind. Cas. 566
High Courts27 Jan 1930
In Re: N.S. Mundy
Calcutta High Court · AIR 1930 Cal 625 : 129 Ind. Cas. 411
Income Tax Act, 1961 — Section 10, 12
High Courts27 Jan 1930
Aswini Kumar Pal Vs Emperor
Calcutta High Court · AIR 1930 Cal 728
Penal Code, 1860 (IPC) — Section 28, 486
High Courts27 Jan 1930
In Re: Bissesswar Lal Brijlal
Calcutta High Court · AIR 1930 Cal 449
Income Tax Act, 1922 — Section 66(2)
High Courts24 Jan 1930
Shyama Charan De Tahbildar and Others Vs Protap Chandra Das and Others
Calcutta High Court · AIR 1930 Cal 349
High Courts24 Jan 1930
Lunkurn Rampooria and Others Vs Birji and Others
Calcutta High Court · AIR 1931 Cal 219
High Courts22 Jan 1930
Mohini Mohan Singh and Others Vs Sita Nath Basak
Calcutta High Court · AIR 1931 Cal 233
Copyright Act, 1911 — Section 6, 7
High Courts22 Jan 1930
Topzal Hossain Vs H.C. Hunt
Calcutta High Court · AIR 1930 Cal 711
Penal Code, 1860 (IPC) — Section 182, 211