High Courts07 Mar 1930
Birendra Nath Mitra and Another Vs Mt. Begum Jan and Others
Calcutta High Court · AIR 1931 Cal 40
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,358 of 3,204
High Courts07 Mar 1930
Farey Hossein Mir Vs Nagendra Kishore Roy Choudhury and Others
Calcutta High Court · AIR 1930 Cal 533
Bengal Tenancy Act, 1885 — Section 105
High Courts07 Mar 1930Allowed
Birendranath Mitra Vs Sultan Muwayyid Zada
Calcutta High Court · (1930) 03 CAL CK 0006
High Courts06 Mar 1930
Mir Belayet Ali Vs Radhikalal Das
Calcutta High Court · AIR 1930 Cal 547a
Bengal Tenancy Act, 1885 — Section 25(f)(2)
High Courts06 Mar 1930
Gulab Chand Bangur Vs Kabiruddin Ahmad
Calcutta High Court · AIR 1931 Cal 27
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts06 Mar 1930Allowed
Gulabchand Bangur Vs Kabiruddin Ahmed
Calcutta High Court · (1930) 03 CAL CK 0003
High Courts05 Mar 1930
Jobeda Khatun and Others Vs Sheik Monabali and Others
Calcutta High Court · AIR 1930 Cal 479
Evidence Act, 1872 — Section 65(c)
High Courts28 Feb 1930
Manindra Chandra Nandi Vs Rahatannessa Bibi and Others
Calcutta High Court · AIR 1931 Cal 555
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
High Courts28 Feb 1930
Gopal Paroi Vs Swarna Bewa
Calcutta High Court · AIR 1931 Cal 14 : 129 Ind. Cas. 403
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts28 Feb 1930
Gurupada Haldar Vs Upendra Nath Mukerjee
Calcutta High Court · AIR 1930 Cal 701 : 129 Ind. Cas. 365
High Courts27 Feb 1930
Government of Bengal Vs Santiram Mondal
Calcutta High Court · AIR 1930 Cal 370
Criminal Procedure Code, 1898 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts26 Feb 1930
Chitpore Golabari Co. Ltd. Vs Hari Mohan Ghose and Others
Calcutta High Court · AIR 1930 Cal 734
Bengal Tenancy Act, 1885 — Section 50
High Courts25 Feb 1930
Shyam Lal Bose Vs Kalim Shaikh and Others
Calcutta High Court · AIR 1931 Cal 111
Contract Act, 1872 — Section 74
High Courts25 Feb 1930
Rathis Chandra Munshi and Another Vs Amulya Charan Ghatak
Calcutta High Court · AIR 1931 Cal 36 : 129 Ind. Cas. 422
Bengal Municipal Act, 1932 — Section 15
High Courts24 Feb 1930
Kafiladdin and Others Vs Samiraddin and Others
Calcutta High Court · AIR 1931 Cal 67 : 129 Ind. Cas. 869
Specific Relief Act, 1877 — Section 27
High Courts24 Feb 1930
Sarat Kumar Roy Vs Official Assignee of Calcutta and Others
Calcutta High Court · AIR 1931 Cal 79 : 129 Ind. Cas. 833
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 13
High Courts21 Feb 1930
Pramathanath Sarkar and Others Vs Suprakash Ghosh and Another
Calcutta High Court · AIR 1932 Cal 337
Succession Act, 1925 — Section 86
High Courts21 Feb 1930
Keshab Lal Goswami Vs Bhola Nath Gangoadhya and Others
Calcutta High Court · AIR 1930 Cal 402
High Courts21 Feb 1930
Wazuddin and Others Vs Abu Sayed Zahoorul Ashraf and Others
Calcutta High Court · AIR 1931 Cal 327
Bengal Tenancy Act, 1885 — Section 40
High Courts21 Feb 1930
Keshab Lal Goswami Vs Bhola Nath Gangopadhya and Others
Calcutta High Court · 129 Ind. Cas. 414