High Courts20 Feb 1930
Mohitkrishna Kundu Vs Mahendranath Guha
Calcutta High Court · AIR 1931 Cal 468
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,359 of 3,204
High Courts20 Feb 1930
Mahendranarayan Ray Chaudhuri Vs Janakinath Ray
Calcutta High Court · AIR 1931 Cal 417 : 129 Ind. Cas. 780
High Courts19 Feb 1930
Sudhirendra Deb Manna Vs Ranendra Deb Manna and Others
Calcutta High Court · AIR 1930 Cal 539
Transfer of Property Act, 1882 — Section 52
High Courts19 Feb 1930
Mohitosh Dutta Vs Satish Chandra Chaudhuri and Another
Calcutta High Court · AIR 1931 Cal 92 : 129 Ind. Cas. 880
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts19 Feb 1930
Jiban Chandra Dutta and Others Vs Ahladini Debya and Others
Calcutta High Court · AIR 1931 Cal 52 : 129 Ind. Cas. 628
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Feb 1930
Nigendra Chandra Sen Vs Mohendra Hari Nag and Others
Calcutta High Court · AIR 1931 Cal 96 : 129 Ind. Cas. 851
High Courts18 Feb 1930
Barboni Coal Concern Ltd. Vs Paricharak and Others
Calcutta High Court · AIR 1930 Cal 526
Bengal Tenancy Act, 1885 — Section 148A
High Courts14 Feb 1930
Bagdigi Kujama Collieries Ltd. Vs Jagmohan Das Nagar
Calcutta High Court · AIR 1931 Cal 391
High Courts13 Feb 1930
(Rai) Satish Chandra Chaudhuri Vs (Maharaja) Sasi Kanta Acharjya Chaudhuri and Others
Calcutta High Court · AIR 1930 Cal 525
High Courts13 Feb 1930Dismissed
Jasodha Kumar Dey Vs Kali Kumar Dey and Others
Calcutta High Court · (1930) 02 CAL CK 0005
High Courts12 Feb 1930
Jasodha Kumar Dey Vs Kali Kumar Dey and Others
Calcutta High Court · AIR 1930 Cal 619
High Courts12 Feb 1930
Monohar Mandal and Another Vs Emperor
Calcutta High Court · AIR 1930 Cal 430
Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 114, 302
High Courts12 Feb 1930
Indubhushan Das Vs Haricharan Mandal
Calcutta High Court · AIR 1931 Cal 385
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, 115Limitation Act, 1963 — Section 22
High Courts12 Feb 1930
Mahim Chandra Guha Deb Barman Vs Naba Chandra Chaudhury and Others
Calcutta High Court · AIR 1931 Cal 58
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151
High Courts11 Feb 1930
Satishchandra De Vs Madanmohan Jati
Calcutta High Court · AIR 1931 Cal 483
Specific Relief Act, 1877 — Section 9
High Courts11 Feb 1930
Ramanath Karmakar Vs Sheikh Asanulla
Calcutta High Court · AIR 1931 Cal 42
Civil Procedure Code, 1908 (CPC) — Section 144, 151
High Courts10 Feb 1930
Sm. Asalata Roy Vs Society for the Protection of Children of India
Calcutta High Court · AIR 1930 Cal 397
Guardians and Wards Act, 1890 — Section 17
High Courts10 Feb 1930
(Haji) Vali Mohomed Ayoob Vs Shamdeo Gopiram
Calcutta High Court · AIR 1930 Cal 774
High Courts10 Feb 1930
Haji Vali Mahomed Ayoob Vs Shamdeo Gopiram
Calcutta High Court · 128 Ind. Cas. 333