COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,361 of 3,204
High Courts21 Jan 1930
Ghuraram Kahar Vs Emperor
Calcutta High Court · AIR 1930 Cal 760
Penal Code, 1860 (IPC) — Section 341
High Courts21 Jan 1930
Hachani Khan Vs Emperor
Calcutta High Court · AIR 1930 Cal 481
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts21 Jan 1930
Kusum Baistami and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 638 : 129 Ind. Cas. 358
Eastern Bengal and Assam Disorderly Houses Act, 1907 — Section 3
High Courts20 Jan 1930
S.M. Choudhuri Vs Corporation of Calcutta
Calcutta High Court · AIR 1930 Cal 368
Calcutta Municipal Act, 1923 — Section 175
High Courts20 Jan 1930
Asoke Prasanna Bal Vs Emperor
Calcutta High Court · AIR 1930 Cal 802 : 129 Ind. Cas. 413
Penal Code, 1860 (IPC) — Section 504
High Courts17 Jan 1930
Chairman, Serajganj Local Board Vs Budhiswar Patni and Others
Calcutta High Court · AIR 1930 Cal 281
Bengal Ferries Act, 1885 — Section 16, 28
High Courts17 Jan 1930
Bhim Naik Vs Chakradhar Maity and Others
Calcutta High Court · AIR 1930 Cal 348a
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100
High Courts17 Jan 1930
Sreemati Kiransasi Ghose Vs Panchanan Ghose
Calcutta High Court · (1930) 01 CAL CK 0001
High Courts16 Jan 1930
Shams-Ul-Huq Vs The Secretary of State for India in Councie
Calcutta High Court · 128 Ind. Cas. 248
High Courts16 Jan 1930
Shamsul Huq Vs Secy. of State
Calcutta High Court · AIR 1930 Cal 332
Civil Procedure Code, 1908 (CPC) — Section 115Railways Act, 1890 — Section 77
High Courts15 Jan 1930
Raj Chandra Bhowmick Vs K. Habibulla and Others
Calcutta High Court · AIR 1930 Cal 693
Bengal Tenancy Act, 1885 — Section 167
High Courts15 Jan 1930
Rajani Kanta Saha and Others Vs Arjun Chandra Chakravarty
Calcutta High Court · AIR 1930 Cal 588
Bengal Tenancy Act, 1885 — Section 49
High Courts14 Jan 1930
S.C. Nandi Vs Corporation of Calcutta
Calcutta High Court · AIR 1930 Cal 665a
Criminal Procedure Code, 1898 (CrPC) — Section 200(aa)
High Courts13 Jan 1930
A. Milton and Co. Vs Ojha Automobile Engineering Co.
Calcutta High Court · AIR 1931 Cal 279
Civil Procedure Code, 1908 (CPC) — Section 136(1)Contract Act, 1872 — Section 28 ISpecific Relief Act, 1877 — Section 56(b)
High Courts13 Jan 1930
Sm. Radharani Dassya and Others Vs Purna Chandra Sarkar and Another
Calcutta High Court · AIR 1930 Cal 737
Civil Procedure Code, 1908 (CPC) — Section 80