High Courts11 Dec 1929
Amrita Lal Baisya and Others Vs Pratap Chand Chakrabarty and Others
Calcutta High Court · AIR 1931 Cal 144
Evidence Act, 1872 — Section 32, 35Transfer of Property Act, 1882 — Section 41Trusts Act, 1882 — Section 88
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,363 of 3,204
High Courts11 Dec 1929
Jabanullah and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 434
Penal Code, 1860 (IPC) — Section 147, 304, 323, 324
High Courts11 Dec 1929
Kartick Chandra Biswas and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 278
Penal Code, 1860 (IPC) — Section 417, 419
High Courts10 Dec 1929
Harbhorsha Mahommed and Another Vs Jhapuran Bibi
Calcutta High Court · AIR 1930 Cal 665
Penal Code, 1860 (IPC) — Section 363
High Courts10 Dec 1929
Allauddin Ahmed Chowdhury and Another Vs Monoranjan Ray and Others
Calcutta High Court · AIR 1930 Cal 511
High Courts10 Dec 1929
Jahar Lal Saha Vs Sm. Lalita Sundari Dasi and Another
Calcutta High Court · AIR 1930 Cal 454
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts09 Dec 1929
Rev. M. Bonhiem Vs Ka Trolimon
Calcutta High Court · AIR 1931 Cal 1 : 129 Ind. Cas. 576
Divorce Act, 1869 — Section 51, 52
High Courts06 Dec 1929
Ramesh Chandra Sil and Another Vs Charu Chandra Mohuri and Others
Calcutta High Court · AIR 1930 Cal 590 : 129 Ind. Cas. 622
High Courts06 Dec 1929
Khagendra Nath Bose Vs Prafulla Kumar Bose and Others
Calcutta High Court · AIR 1931 Cal 170
High Courts06 Dec 1929
Nagendra Nath Saha Vs Emperor
Calcutta High Court · AIR 1930 Cal 274
Penal Code, 1860 (IPC) — Section 482Trade and Merchandise Marks Act, 1958 — Section 15
High Courts05 Dec 1929
Sarat Chandra Bhattacharjee and Others Vs Hari Charan De
Calcutta High Court · AIR 1930 Cal 282
Criminal Procedure Code, 1898 (CrPC) — Section 195, 476
High Courts03 Dec 1929
Sailendra Nath Ghose and Others Vs Surendra Nath De and Another
Calcutta High Court · AIR 1930 Cal 614 : 129 Ind. Cas. 572
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts03 Dec 1929
Ismail Biswas and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 289
Penal Code, 1860 (IPC) — Section 425, 430
High Courts02 Dec 1929
Muktal Hossein and Another Vs Emperor
Calcutta High Court · AIR 1930 Cal 362
Penal Code, 1860 (IPC) — Section 363, 367
High Courts29 Nov 1929
Pramatha Nath Malia Vs H.V. Low and Co.
Calcutta High Court · AIR 1931 Cal 174
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts29 Nov 1929
(Maharaj) Kishore Khanna Vs The Netherlands Trading Society and Another
Calcutta High Court · AIR 1930 Cal 555
Civil Procedure Code, 1908 (CPC) — Section 55
High Courts29 Nov 1929
Prasaddas Sen and Others Vs K.S. Bonnerjee
Calcutta High Court · AIR 1931 Cal 61
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts28 Nov 1929
Hara Chandra Mistry and Others Vs Bhagabat Mandal and Others
Calcutta High Court · AIR 1930 Cal 690 : 129 Ind. Cas. 574