High Courts29 Aug 1929
Mathuranath Ray Chaudhuri Vs Janakinath Ray Chaudhuri and Others
Calcutta High Court · AIR 1930 Cal 804
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,365 of 3,204
High Courts29 Aug 1929
Sudhinkumar Pal and Others Vs Asgar and Others
Calcutta High Court · AIR 1930 Cal 797 : 129 Ind. Cas. 774
Bengal Embankment Act, 1882 — Section 74, 86Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts29 Aug 1929
Carr Lazarus Phillips and Others Vs Alfred Ernest Mitchell and Others
Calcutta High Court · AIR 1930 Cal 17
High Courts28 Aug 1929
Ganendra Mohan Bhaduri and Another Vs Bhavani Charan Chakravarti
Calcutta High Court · AIR 1930 Cal 468
Arbitration Act, 1899 — Section 11(2)
High Courts26 Aug 1929
In Re: Kharkharee Collieries Ltd.
Calcutta High Court · AIR 1932 Cal 76
Companies Act, 1956 — Section 175(6)
High Courts26 Aug 1929
Jogendranath Sen and Others Vs Behari Lal Das and Others
Calcutta High Court · AIR 1930 Cal 450
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts23 Aug 1929
Abdul Wahed Vs Mohan Bashi Saha and Others
Calcutta High Court · AIR 1930 Cal 466
High Courts23 Aug 1929
Osman Gani Mistry and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 130
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts23 Aug 1929
Currimbhoy and Co. Ltd. Vs L.A. Creet and Others
Calcutta High Court · AIR 1930 Cal 113
Evidence Act, 1872 — Section 116
High Courts23 Aug 1929
Provash Chandra Lahiri Vs Municipal Commissioner of Howrah
Calcutta High Court · AIR 1930 Cal 147a
High Courts16 Aug 1929
Kumar Chandra Gain and Another Vs Narendra Nath Mitter and Others
Calcutta High Court · AIR 1930 Cal 357
High Courts16 Aug 1929
Gagan Chandra De and Another Vs Emperor
Calcutta High Court · AIR 1929 Cal 775
Criminal Procedure Code, 1898 (CrPC) — Section 109
High Courts15 Aug 1929
Dabiruddin Mohammad and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 131
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 188
High Courts15 Aug 1929
Dwitiar Chand Mandal and Another Vs Dharanidhar Mandal and Others
Calcutta High Court · AIR 1929 Cal 831a
High Courts15 Aug 1929
Dhananjoy Pal and Another Vs Nagendra Sankar Roy and Others
Calcutta High Court · AIR 1930 Cal 144
Criminal Procedure Code, 1898 (CrPC) — Section 139A
High Courts14 Aug 1929
Khadem and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 706
Criminal Procedure Code, 1898 (CrPC) — Section 288
High Courts13 Aug 1929
Haladhar Pal Choudhury Vs Sheikh Mongal Raja
Calcutta High Court · AIR 1931 Cal 333
Court Fees Act, 1870 — Article 5(II), 5