High Courts12 Aug 1929
In Re: Bijay Singh Dudhuria
Calcutta High Court · AIR 1930 Cal 641 : 129 Ind. Cas. 782
Income Tax Act, 1842 — Section 102, 60Income Tax Act, 1961 — Section 33
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,366 of 3,204
High Courts12 Aug 1929
Hari Bandhu Pal and Others Vs Hari Mohan and Others
Calcutta High Court · AIR 1930 Cal 327
High Courts12 Aug 1929
In Re: Gooptu Estate Ltd.
Calcutta High Court · AIR 1930 Cal 1
Income Tax Act, 1961 — Section 12, 4(3)(7)
High Courts09 Aug 1929
Tafiz Pramanik and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 228
Penal Code, 1860 (IPC) — Section 147, 149, 304, 323
High Courts09 Aug 1929
Ashutosh Ghose and Another Vs Emperor
Calcutta High Court · AIR 1930 Cal 318
Penal Code, 1860 (IPC) — Section 430
High Courts09 Aug 1929
Lori Chand Saha Vs Niroda Sundari Saha
Calcutta High Court · AIR 1930 Cal 369a
Criminal Procedure Code, 1898 (CrPC) — Section 494
High Courts09 Aug 1929
Ashutosh Sikdar and Others Vs Chidam Mondal
Calcutta High Court · AIR 1930 Cal 351
High Courts08 Aug 1929
Upendra Nath Mukherjee Vs Gurupada Halder and Another
Calcutta High Court · AIR 1930 Cal 508
High Courts08 Aug 1929
Ram Gopal Goenka Vs Corporation of Calcutta
Calcutta High Court · AIR 1930 Cal 222
Criminal Procedure Code, 1898 (CrPC) — Section 200
High Courts08 Aug 1929
Meajan Howladar and Others Vs Emperor
Calcutta High Court · AIR 1929 Cal 737
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 467, 471
High Courts07 Aug 1929
Abdul Gofur Mulla and Another Vs Kalidhan Mondal and Others
Calcutta High Court · 124 Ind. Cas. 481
High Courts07 Aug 1929
Abdul Gafur Mulla and Another Vs Kalidham Mondal and Others
Calcutta High Court · AIR 1930 Cal 302
Bengal Tenancy Act, 1885 — Section 174Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts07 Aug 1929
Emperor Vs Balai Ghose and Another
Calcutta High Court · AIR 1930 Cal 141 : 124 Ind. Cas. 486
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts07 Aug 1929
M.M. Robey Vs A.V. Robey
Calcutta High Court · AIR 1931 Cal 121
Divorce Act, 1869 — Section 3
High Courts06 Aug 1929
Nayan Mandal and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 134
Evidence Act, 1872 — Section 135Penal Code, 1860 (IPC) — Section 148, 149, 304
High Courts05 Aug 1929
Kali Bilash Hazra Vs Emperor
Calcutta High Court · AIR 1930 Cal 188
Criminal Procedure Code, 1898 (CrPC) — Section 211, 291Penal Code, 1860 (IPC) — Section 193, 471
High Courts05 Aug 1929
Wilson-De-Roze Vs Wilson-De-Roze
Calcutta High Court · AIR 1930 Cal 729
Divorce Act, 1869 — Section 14, 8Matrimonial Causes Act, 1950 — Section 31Supreme Court of Judicature (Consolidation) Act, 1925 — Section 178
High Courts02 Aug 1929
In Re: Lachiram Basantalal Nathani
Calcutta High Court · AIR 1930 Cal 297
Income Tax Act, 1961 — Section 23, 66(1)
High Courts02 Aug 1929
Manik Chandra Sarma Vs Dambharudhar Sarma and Others
Calcutta High Court · AIR 1930 Cal 41
Civil Procedure Code, 1908 (CPC) — Section 92Court Fees Act, 1870 — Section 7(c), 7(d), 7(iv)