High Courts26 Jul 1929
Srimati Bala Dasi Vs Raj Narain Dutt and Another
Calcutta High Court · 125 Ind. Cas. 112
Civil Procedure Code, 1908 (CPC) — Section 113
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,368 of 3,204
High Courts26 Jul 1929
Srish Chandra Banerjee and Another Vs Debendra Nath Banerjee and Others
Calcutta High Court · 124 Ind. Cas. 517
High Courts26 Jul 1929
Sirish Chandra Banerjee and Another Vs Debendra Nath Banerjee and Others
Calcutta High Court · AIR 1929 Cal 828
High Courts24 Jul 1929
Satyendra Nath Khan and Others Vs Panchanon Chatterjee and Others
Calcutta High Court · AIR 1930 Cal 455
High Courts24 Jul 1929
Jnanendranarayan Bagchi and Others Vs Saradasundari Dasi and Others
Calcutta High Court · AIR 1931 Cal 25 : 129 Ind. Cas. 355
Bengal Tenancy Act, 1885 — Section 105, 109
High Courts24 Jul 1929
Bikram Ali Pramanik and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 139
Evidence Act, 1872 — Section 143, 154Penal Code, 1860 (IPC) — Section 395, 457
High Courts24 Jul 1929
(Sreepati) Bhusan Mondal and Another Vs Sarbeswar Mondal and Another
Calcutta High Court · AIR 1930 Cal 474
High Courts24 Jul 1929
Sreepati Bhusan Mandal and Another Vs Sarbeswar Mandal and Another
Calcutta High Court · 128 Ind. Cas. 201
High Courts22 Jul 1929
Haridas Mukherjee Vs Bijay Krishna Das and Others
Calcutta High Court · AIR 1930 Cal 387
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts22 Jul 1929
Hridoymohan Sanyal Vs Khagendra Nath Sanyal and Others
Calcutta High Court · AIR 1929 Cal 687
Civil Procedure Code, 1908 (CPC) — Section 48, 48(ii)(b)
High Courts19 Jul 1929
Shailabala Ray Vs Jnanendranath Ganguli and Others
Calcutta High Court · AIR 1930 Cal 821
High Courts19 Jul 1929
Bhusan Chandra Ghose Vs George Henderson and Co.
Calcutta High Court · AIR 1929 Cal 774
High Courts18 Jul 1929
Gorai Mollah and Others Vs Panchu Haldar and Others
Calcutta High Court · AIR 1930 Cal 111
Bengal Tenancy Act, 1885 — Section 22(2)
High Courts18 Jul 1929
Surendra Kumar Vs Abhay Kumar Das and Others
Calcutta High Court · AIR 1930 Cal 78
High Courts17 Jul 1929
(Raja) Promothanath Malia Vs H.V. Low and Co.
Calcutta High Court · AIR 1930 Cal 502
Civil Procedure Code, 1908 (CPC) — Section 51
High Courts16 Jul 1929
Raimoni Dasi and Others Vs Upendra Nandan Das Mahapatra and Others
Calcutta High Court · AIR 1930 Cal 251a
Bengal Tenancy Act, 1885 — Section 153
High Courts15 Jul 1929
Satish Chandra Bhaduri and Others Vs Pabna Dhana Bhandar Co. Ltd.
Calcutta High Court · AIR 1930 Cal 348