High Courts15 Jul 1929
Karnani Industrial Bank Ltd. Vs Nawab Bahadur of Murshidabad
Calcutta High Court · AIR 1930 Cal 159
Civil Procedure Code, 1908 (CPC) — Section 51
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,369 of 3,204
High Courts10 Jul 1929
(Mt.) Radharani Dassaya Vs Purna Chandra Sarkar
Calcutta High Court · AIR 1930 Cal 721
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts09 Jul 1929
(Mahant) Murlidas Vs Baijnath Das-Ramnath Das
Calcutta High Court · AIR 1930 Cal 623 : 129 Ind. Cas. 189
High Courts08 Jul 1929
In Re: The Bar Council Act
Calcutta High Court · 126 Ind. Cas. 558
Bar Councils Act, 1926 — Section 12(4), 13
High Courts08 Jul 1929
Jyoti Prasad Lala Vs Pearilal Lala and Others
Calcutta High Court · AIR 1930 Cal 384
Guardians and Wards Act, 1890 — Section 12
High Courts08 Jul 1929
In Re: The Bar Councils Act
Calcutta High Court · AIR 1930 Cal 574
Bar Councils Act, 1926 — Section 12
High Courts05 Jul 1929
Sulav Chandra Das Vs Prafulla Kumar Roy
Calcutta High Court · AIR 1929 Cal 755
Criminal Procedure Code, 1898 (CrPC) — Section 437Penal Code, 1860 (IPC) — Section 380
High Courts05 Jul 1929
Gopal Chandra Rudra and Another Vs Khater Karikar and Others
Calcutta High Court · AIR 1930 Cal 262
Bengal Tenancy Act, 1885 — Section 167, 85
High Courts05 Jul 1929
Rajani Mohan Saha and Others Vs Sambhu Nath Saha and Others
Calcutta High Court · AIR 1929 Cal 710
Transfer of Property Act, 1882 — Section 123, 54
High Courts04 Jul 1929
Khettra Mohan Dey and Co. Vs Benode Behary Sadhu
Calcutta High Court · AIR 1930 Cal 382
High Courts04 Jul 1929
Sayamali Molla Vs Anisuddin Molla and Others
Calcutta High Court · AIR 1929 Cal 609
High Courts03 Jul 1929
Padam Prosad Upadhayaya Vs Emperor
Calcutta High Court · 119 Ind. Cas. 193
Evidence Act, 1872 — Section 167, 80Letters Patent Act, 1865 — Clause 26Limitation Act, 1963 — Article 162
High Courts03 Jul 1929
Hatimulla Vs Sukhamoy Chaudhuri and Others
Calcutta High Court · AIR 1930 Cal 304
Limitation Act, 1963 — Section 19
High Courts03 Jul 1929
Padam Prashad Upadhyaya Vs Emperor
Calcutta High Court · AIR 1929 Cal 617
Penal Code, 1860 (IPC) — Section 193, 372, 471
High Courts02 Jul 1929
Nirpendra Chandra Sen Vs Sasadhar Saha and Others
Calcutta High Court · AIR 1929 Cal 805
High Courts02 Jul 1929
Gobra Badia and Others Vs Emperor
Calcutta High Court · 122 Ind. Cas. 295
Criminal Procedure Code, 1898 (CrPC) — Section 109
High Courts02 Jul 1929
Bidhu Bhushan Pal Chowdhury Vs Umesh Chandra Banerjee and Others
Calcutta High Court · 128 Ind. Cas. 183
Limitation Act, 1963 — Article 116, 83Transfer of Property Act, 1882 — Section 55(1)(g)