High Courts28 Jun 1929
Corporation of Calcutta Vs Manik Lal De
Calcutta High Court · AIR 1930 Cal 306
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,370 of 3,204
High Courts28 Jun 1929
Saherjan Bibi Vs Gopal Chandra and Others
Calcutta High Court · AIR 1930 Cal 424
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts27 Jun 1929
Binjraj Marwari and Others Vs Das Mookerjee and Co. and Others
Calcutta High Court · AIR 1929 Cal 659
High Courts26 Jun 1929
Janakinath Roy and Another Vs Mohendra Narain Roy Chaudhury
Calcutta High Court · AIR 1930 Cal 94
Evidence Act, 1872 — Section 63Registration Act, 1908 — Section 17(1)(d)Transfer of Property Act, 1882 — Section 105
High Courts25 Jun 1929
Marine Insurance Policies Vs Board of Revenue
Calcutta High Court · AIR 1929 Cal 799
Stamp Act, 1899 — Section 57
High Courts25 Jun 1929
Satyakripal Banerji Vs Satyabikash Banerji
Calcutta High Court · AIR 1930 Cal 631 : 129 Ind. Cas. 191
High Courts25 Jun 1929
Rakhal Das Nepal Pramanik Vs Khirode Bandhu Nandi and Others
Calcutta High Court · AIR 1930 Cal 247
High Courts25 Jun 1929
Umeshchandra Banerji Vs Kunjalal Biswas and Others
Calcutta High Court · 129 Ind. Cas. 181
High Courts25 Jun 1929
In Re: Martin and Co.
Calcutta High Court · AIR 1929 Cal 753
Income Tax Act, 1922 — Section 66(4)
High Courts25 Jun 1929
In re : Marine Insurance Policies
Calcutta High Court · 126 Ind. Cas. 135
Stamp Act, 1899 — Article 47A(1)(ii), 57
High Courts25 Jun 1929
Umeshchandra Banerji Vs Kunjilal Biswas and Others
Calcutta High Court · AIR 1930 Cal 685
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, 129
High Courts24 Jun 1929
Baldeo Das Lohia Vs Balmukund Brijmohan
Calcutta High Court · AIR 1931 Cal 151
Civil Procedure Code, 1908 (CPC) — Section 115Presidency Small Cause Courts Act, 1882 — Section 38
High Courts24 Jun 1929
Emperor Vs Dukari Chandra Karmakar
Calcutta High Court · AIR 1930 Cal 193
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 302
High Courts24 Jun 1929
Buldeo Das Lohita Vs Balmukund Brijmohan
Calcutta High Court · AIR 1930 Cal 806
Civil Procedure Code, 1908 (CPC) — Section 115Presidency Small Cause Courts Act, 1882 — Section 38
High Courts21 Jun 1929
Inasaddar Ali and Others Vs Isimulla and Others
Calcutta High Court · AIR 1929 Cal 813
High Courts14 Jun 1929
Surendra Nath Banerjee Vs Dhirendra Nath Dhar and Another
Calcutta High Court · AIR 1929 Cal 785
Penal Code, 1860 (IPC) — Section 427
High Courts13 Jun 1929
Secretary of State for India in Council Vs Bhupalchandra Ray Chaudhuri
Calcutta High Court · 129 Ind. Cas. 177
High Courts13 Jun 1929
Secy. of State Vs Bhupalchandra Ray Chaudhuri
Calcutta High Court · AIR 1930 Cal 739
Cess Act, 1880 — Section 6
High Courts13 Jun 1929
Emperor Vs Munshi Tamiz-Ud-Din Ahmad
Calcutta High Court · 122 Ind. Cas. 558
Criminal Procedure Code, 1898 (CrPC) — Section 274, 307, 326, 537
High Courts13 Jun 1929
Alabaksh Bhuyan and Others Vs Bir Bikram Kishore Manikya Bahadur
Calcutta High Court · 126 Ind. Cas. 129