High Courts09 Feb 1931

U.K. Mitra Vs Corporation of Calcutta

Calcutta High Court · AIR 1932 Cal 63 : 136 Ind. Cas. 465

Calcutta Municipal Act, 1923 — Section 391, 498(2)General Clauses Act, 1897 — Section 26Penal Code, 1860 (IPC) — Section 64
High Courts27 Jan 1931

In Re: Sumermull Surana

Calcutta High Court · AIR 1932 Cal 124 : 140 Ind. Cas. 594

Presidency Towns Insolvency Act, 1909 — Section 29Specific Relief Act, 1877 — Section 53
High Courts27 Jan 1931

Ibrahim Ahmed Vs Emperor

Calcutta High Court · AIR 1931 Cal 350

Bengal Excise Act, 1909 — Section 46(A)Evidence Act, 1872 — Section 24, 25Opium Act, 1878 — Section 9(c)