High Courts07 Jan 1931
Madhodih Coal Syndicate Vs Jugal Kissore Roy
Calcutta High Court · AIR 1931 Cal 791a
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,343 of 3,204
High Courts05 Jan 1931
Jugal Kishore Dhar and Another Vs Emperor
Calcutta High Court · AIR 1931 Cal 633
Penal Code, 1860 (IPC) — Section 109
High Courts22 Dec 1930
Jatindra Nath Borat and Another Vs Corporation of Calcutta
Calcutta High Court · AIR 1931 Cal 433
Calcutta Municipal Act, 1923 — Section 364(1), 364(2)
High Courts22 Dec 1930
Superintendent and Remembrancer of Legal Affairs Vs Ijjatulla Paikar
Calcutta High Court · AIR 1931 Cal 190
Criminal Procedure Code, 1898 (CrPC) — Section 476(1), 9Penal Code, 1860 (IPC) — Section 193, 395, 411
High Courts22 Dec 1930
Emperor Vs Tazem Ali
Calcutta High Court · AIR 1931 Cal 796
Penal Code, 1860 (IPC) — Section 120B, 302, 364
High Courts22 Dec 1930
Radha Ballav Khan and Others Vs Peary Lall Ghosh
Calcutta High Court · AIR 1932 Cal 19
High Courts22 Dec 1930
The Singaran Coal Syndicate Ltd. Vs Balmakund Marwari and Others
Calcutta High Court · AIR 1931 Cal 772
Civil Procedure Code, 1908 (CPC) — Section 18
High Courts19 Dec 1930
Braja Behari Burman Vs Emperor
Calcutta High Court · AIR 1931 Cal 349
Penal Code, 1860 (IPC) — Section 121
High Courts19 Dec 1930
Sm. Kamala Bala Debi and Another Vs Emperor
Calcutta High Court · AIR 1931 Cal 711
Lunacy Act, 1912 — Section 37, 62
High Courts18 Dec 1930
Fakir Chand Mondal and Others Vs Madar Mondal and Others
Calcutta High Court · AIR 1931 Cal 619
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145, 435
High Courts18 Dec 1930
Banku Behari Ray and Others Vs Emperor
Calcutta High Court · AIR 1931 Cal 787
Criminal Procedure Code, 1898 (CrPC) — Section 133, 135, 140(1)
High Courts17 Dec 1930
Susen Behary Roy Vs Emperor
Calcutta High Court · AIR 1931 Cal 183
Penal Code, 1860 (IPC) — Section 204, 406, 477
High Courts17 Dec 1930
Emperor Vs Baharali Biswas
Calcutta High Court · AIR 1931 Cal 634
Penal Code, 1860 (IPC) — Section 182
High Courts17 Dec 1930
Rajjabali Khan Talukdar and Others Vs Faku Bibi and Others
Calcutta High Court · AIR 1932 Cal 29
Civil Procedure Code, 1908 (CPC) — Section 144Criminal Procedure Code, 1898 (CrPC) — Section 145, 15
High Courts16 Dec 1930
Bibhuti Bhusan Dutta Vs Secy. of State and Others
Calcutta High Court · AIR 1931 Cal 284