High Courts27 Jan 1931
Islam and Another Vs Emperor
Calcutta High Court · AIR 1931 Cal 710a
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 366
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,342 of 3,204
High Courts27 Jan 1931
Nawab Ali Hazi and Another Vs Joinab Bibi
Calcutta High Court · AIR 1932 Cal 87 : AIR 1932 Cal 551
Criminal Procedure Code, 1898 (CrPC) — Section 413Penal Code, 1860 (IPC) — Section 114, 324, 379
High Courts26 Jan 1931
Sasi Bushan Das Vs Ram Chandra Das and Others
Calcutta High Court · AIR 1932 Cal 136
Evidence Act, 1872 — Section 92Registration Act, 1908 — Section 17, 48
High Courts26 Jan 1931
Bengal Coal Company Ltd. Vs Prosanna Kumar Bhattacharjee and Others
Calcutta High Court · AIR 1932 Cal 39
Specific Relief Act, 1877 — Section 19
High Courts22 Jan 1931
Amode Ali Sikdar Vs Emperor
Calcutta High Court · AIR 1931 Cal 757
Evidence Act, 1872 — Section 157Penal Code, 1860 (IPC) — Section 109, 111, 115, 302
High Courts22 Jan 1931Dismissed
Syed Md. Gazial Haque Choudhury Vs Sm. Nazimernnessa
Calcutta High Court · (1931) 01 CAL CK 0024
High Courts22 Jan 1931
Mt. Badarannessa Choudhurani Vs Sm. Nazimerunnessa and Others
Calcutta High Court · AIR 1932 Cal 22
Bengal Tenancy Act, 1885 — Section 105, 105A(c), 109
High Courts20 Jan 1931
Sm. Sonahannessa and Others Vs Abdul Hamid and Others
Calcutta High Court · AIR 1932 Cal 12
High Courts19 Jan 1931
Haricharan Marwary Vs Kedar Nath Manjilal and Another
Calcutta High Court · (1931) 01 CAL CK 0023
High Courts19 Jan 1931
Bhabananda Banerjee and Another Vs Emperor
Calcutta High Court · AIR 1933 Cal 747
Explosive Substances Act, 1908 — Section 3, 4(b), 6
High Courts16 Jan 1931
Ambica Charan Das Vs Emperor
Calcutta High Court · AIR 1931 Cal 344
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts14 Jan 1931
Umar Ali and Another Vs Asmat Ali and Others
Calcutta High Court · AIR 1931 Cal 251
Contract Act, 1872 — Section 69Transfer of Property Act, 1882 — Section 100, 95
High Courts13 Jan 1931
In Re: Neem Chand Daga
Calcutta High Court · AIR 1931 Cal 686
Income Tax Act, 1961 — Section 2(14)
High Courts13 Jan 1931
Abdul Aziz Vs Emperor
Calcutta High Court · AIR 1932 Cal 557 : 137 Ind. Cas. 317
Evidence Act, 1872 — Section 10
High Courts12 Jan 1931
Ifatulla and Others Vs Emperor
Calcutta High Court · AIR 1931 Cal 345
Criminal Procedure Code, 1898 (CrPC) — Section 304Penal Code, 1860 (IPC) — Section 147, 302, 304 Part 1
High Courts09 Jan 1931
Mahammad Yusuf and Another Vs Emperor
Calcutta High Court · AIR 1931 Cal 341
Criminal Procedure Code, 1898 (CrPC) — Section 342Evidence Act, 1872 — Section 30
High Courts09 Jan 1931
Fazoo Khan and Others Vs Jatoo Khan and Another
Calcutta High Court · AIR 1931 Cal 643
Penal Code, 1860 (IPC) — Section 325, 34
High Courts09 Jan 1931
Indu Bhusan Mukerji Vs Nilmani Ghosh
Calcutta High Court · AIR 1931 Cal 808
Bengal Tenancy Act, 1885 — Section 202
High Courts09 Jan 1931
Muhammad Yusuf and Another Vs Emperor
Calcutta High Court · 131 Ind. Cas. 142
Criminal Procedure Code, 1898 (CrPC) — Section 271, 272, 342Evidence Act, 1872 — Section 30