High Courts23 Feb 1931

Abdul Aziz Shah Vs Emperor

Calcutta High Court · AIR 1931 Cal 524

Criminal Procedure Code, 1898 (CrPC) — Section 107, 203Penal Code, 1860 (IPC) — Section 266, 497, 498
High Courts12 Feb 1931

Mani Mohan Ghose Vs Emperor

Calcutta High Court · AIR 1931 Cal 745

Criminal Procedure Code, 1898 (CrPC) — Section 162Evidence Act, 1872 — Section 35Penal Code, 1860 (IPC) — Section 364