High Courts26 Mar 1931
H.B. Spiers Vs Johiuddin
Calcutta High Court · AIR 1932 Cal 461
Motor Vehicles Act, 1988 — Section 16
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,338 of 3,204
High Courts26 Mar 1931
Radhakissen Chamaria Vs Durgaprasad Chamaria
Calcutta High Court · AIR 1932 Cal 328
Evidence Act, 1872 — Section 92
High Courts26 Mar 1931
Fate Chand Bokaria and Others Vs Nagendra Kishore Roy Choudhury and Others
Calcutta High Court · AIR 1931 Cal 790
High Courts25 Mar 1931
Emperor Vs Karimuddi Sheikh and Others
Calcutta High Court · AIR 1932 Cal 375
Criminal Procedure Code, 1898 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 147, 148, 302
High Courts24 Mar 1931
Paul De Flondor Vs Emperor
Calcutta High Court · AIR 1931 Cal 528
Criminal Procedure Code, 1898 (CrPC) — Section 236Penal Code, 1860 (IPC) — Section 408, 420
High Courts24 Mar 1931
Umapada Trivedi Vs Haripada Saha and Another
Calcutta High Court · AIR 1931 Cal 801
High Courts20 Mar 1931
Krishnachandra Bhoumik Vs Pabna Model Co. Ltd.
Calcutta High Court · AIR 1932 Cal 319
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 60
High Courts20 Mar 1931
Surendra Nath Maity Vs Susil Kumar Chakrabarty
Calcutta High Court · AIR 1931 Cal 604
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 476, 476A, 476B
High Courts19 Mar 1931
Dinonath Dutta and Others Vs Kshitish Chandra Ghose
Calcutta High Court · (1931) 03 CAL CK 0020
High Courts19 Mar 1931
Corporation of Calcutta Vs Sm. Sumeria Bewx
Calcutta High Court · AIR 1932 Cal 269
Calcutta Municipal Act, 1923 — Section 386
High Courts19 Mar 1931
Corporation Of Calcutta Vs Srimati Sumeria Bewa
Calcutta High Court · 136 Ind. Cas. 638
Calcutta Municipal Act, 1923 — Section 175, 179, 386, 387
High Courts13 Mar 1931
Haran Chandra Roy Vs Ram Kumar Roy and Others
Calcutta High Court · AIR 1932 Cal 170 : 136 Ind. Cas. 538
Civil Procedure Code, 1908 (CPC) — Section 66Limitation Act, 1963 — Article 113 Schedule 1
High Courts13 Mar 1931
Ghasiram Goenka Vs Haribux Goverdhonedas and Another
Calcutta High Court · AIR 1932 Cal 231
High Courts13 Mar 1931
Rabindra Nath Mandal and Others Vs Chandi Charan Mandal and Others
Calcutta High Court · AIR 1932 Cal 117
High Courts13 Mar 1931
Pramatha Chandra Kar and Another Vs Bhagwandas Madanlal and Others
Calcutta High Court · AIR 1932 Cal 236
Contract Act, 1872 — Section 264
High Courts12 Mar 1931
Amulya Chandra Bhaduri Vs Satish Chandra Giri and Others
Calcutta High Court · AIR 1932 Cal 254 : 137 Ind. Cas. 238
High Courts12 Mar 1931
Sm. Tayefa Khatun Choudhurani and Others Vs Surendra Kumar Sen Rai and Others
Calcutta High Court · AIR 1932 Cal 165
Bengal Tenancy Act, 1885 — Section 179, 85
High Courts12 Mar 1931
Ram Ranjan Mallik and Others Vs Secretary of State
Calcutta High Court · AIR 1931 Cal 430
High Courts11 Mar 1931
Radha Nath Chakrabarti Vs Nagendra Nath Chakrabarti and Others
Calcutta High Court · AIR 1931 Cal 806
Evidence Act, 1872 — Section 114
High Courts11 Mar 1931
Harendra Nath Sen Vs Emperor
Calcutta High Court · AIR 1931 Cal 441
Penal Code, 1860 (IPC) — Section 380, 457, 75