High Courts12 May 1931
Sher Singh Vs Jitendranath Sen
Calcutta High Court · AIR 1931 Cal 607
Criminal Procedure Code, 1898 (CrPC) — Section 253, 492, 494, 495, 526Penal Code, 1860 (IPC) — Section 420
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,336 of 3,204
High Courts08 May 1931
Chandramani Maity Vs Bipin Behari Sasmal and Others
Calcutta High Court · AIR 1932 Cal 206 : 136 Ind. Cas. 543
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts08 May 1931
Sachindra Nath Maity and Others Vs Bepin Brhari Sasmal and Others
Calcutta High Court · (1931) 05 CAL CK 0014
High Courts08 May 1931
Jotindra Mohan Mitter Vs Probodh Kumar Dutt
Calcutta High Court · AIR 1932 Cal 249
Limitation Act, 1963 — Section 20
High Courts08 May 1931
Haidar Ali Khondkar Vs Muhammad Shajiuddin Kazi and Others
Calcutta High Court · AIR 1932 Cal 34
Transfer of Property Act, 1882 — Section 67(d), 85
High Courts06 May 1931
Bhondar Vs Emperor
Calcutta High Court · AIR 1931 Cal 601
Criminal Procedure Code, 1898 (CrPC) — Section 51Prisons Act, 1894 — Section 24
High Courts04 May 1931
Jadu Nath Gupta Vs Chandra Bhusan Sur and Others
Calcutta High Court · AIR 1932 Cal 493
Specific Relief Act, 1877 — Section 22
High Courts04 May 1931
Hari Charan De Vs Sherali Talukdar
Calcutta High Court · AIR 1932 Cal 60 : 136 Ind. Cas. 475
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts04 May 1931
Gour Sundar Majumdar Vs Krishna Kamini Chaudhurani
Calcutta High Court · AIR 1932 Cal 41
Bengal Tenancy Act, 1885 — Section 7
High Courts04 May 1931
(Srimanta) Chattopadhyay and Others Vs The Khararia Mejozilla Zemindari Syndicate Ltd.
Calcutta High Court · AIR 1932 Cal 632
Bengal Tenancy Act, 1885 — Section 50, 7
High Courts01 May 1931
Sasi Sekhar Sen and Another Vs Bir Bikram Kishore Manikya
Calcutta High Court · AIR 1932 Cal 267 : 137 Ind. Cas. 147
Evidence Act, 1872 — Section 114
High Courts27 Apr 1931
Commissioner of Income Tax Vs M. Shaw Wallace and Co.
Calcutta High Court · AIR 1932 Cal 587
Civil Procedure Code, 1908 (CPC) — Section 109(c)Income Tax Act, 1961 — Section 66(a)
High Courts27 Apr 1931
(Kumar) Pashupati Nath Maliah and Another Vs Bank of Behar
Calcutta High Court · AIR 1932 Cal 141 : 136 Ind. Cas. 465
High Courts24 Apr 1931
Trustees for the Improvement of Calcutta Vs Mt. Meherunnessa Khatun and Others
Calcutta High Court · AIR 1932 Cal 178 : 137 Ind. Cas. 628
Calcutta Improvement Act, 1911 — Section 78
High Courts23 Apr 1931
Ram Charan Tripathi and Others Vs Madan Mohan Jana and Others
Calcutta High Court · AIR 1932 Cal 195 : 136 Ind. Cas. 601
Bengal Tenancy Act, 1885 — Section 5
High Courts22 Apr 1931
Hari Das Basu Vs National Insurance Company, Ltd.
Calcutta High Court · AIR 1932 Cal 213 : 136 Ind. Cas. 533
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46
High Courts22 Apr 1931
Hemendra Nath Roy Chowdhury and Another Vs Prokash Chandra Ghosh and Others
Calcutta High Court · AIR 1932 Cal 189 : 137 Ind. Cas. 98
Civil Procedure Code, 1908 (CPC) — Section 51
High Courts22 Apr 1931
(Maharaja Sir) Manindra Chandra Nandi Vs Sudir Krishna Banerjee and Others
Calcutta High Court · AIR 1932 Cal 182 : 136 Ind. Cas. 893
Contract Act, 1872 — Section 70
High Courts22 Apr 1931
Sailesh Chandra Lahiri Vs Nehal Chand Marwari
Calcutta High Court · AIR 1932 Cal 462 : 137 Ind. Cas. 812
Bengal Food Adulteration Act, 1919 — Section 21Criminal Procedure Code, 1898 (CrPC) — Section 438