High Courts22 May 1931
Hara Kishore Vs Iswar Chandra De and Others
Calcutta High Court · AIR 1932 Cal 339
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,335 of 3,204
High Courts21 May 1931
Padampat Singhanya and Others Vs Narayandas Jhunjhunwalla and Others
Calcutta High Court · AIR 1932 Cal 444 : 137 Ind. Cas. 808
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts21 May 1931
Rajatullya Paikar and Others Vs Khuda Karigar and Others
Calcutta High Court · AIR 1931 Cal 709
Criminal Procedure Code, 1898 (CrPC) — Section 72
High Courts20 May 1931
Najibulla Sardar Vs Harimohan Mitra
Calcutta High Court · AIR 1932 Cal 481
Specific Relief Act, 1877 — Section 10
High Courts20 May 1931
Krishna Nandi Vs Lokenath Mookerjee and Others
Calcutta High Court · AIR 1932 Cal 300
Limitation Act, 1963 — Article 142
High Courts20 May 1931
Saraj Bhusan Ghosh and Others Vs Debendra Nath Ghosh and Others
Calcutta High Court · AIR 1932 Cal 308 : 137 Ind. Cas. 302
Civil Procedure Code, 1908 (CPC) — Section 144Limitation Act, 1908 — Article 181
High Courts19 May 1931
Superintendent and Remembrancer of Legal Affairs Vs Purna Chandra Das and Others
Calcutta High Court · AIR 1931 Cal 533
Criminal Procedure Code, 1898 (CrPC) — Section 423Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 102B, 201, 302
High Courts19 May 1931
Niwasilal Modi and Others Vs Routhmull
Calcutta High Court · AIR 1931 Cal 532
Criminal Procedure Code, 1898 (CrPC) — Section 181(2)
High Courts19 May 1931
Surendra Nath Bhattacharjee Vs Police Sergeant and Others
Calcutta High Court · AIR 1932 Cal 121
Criminal Procedure Code, 1898 (CrPC) — Section 197, 202
High Courts19 May 1931
Abdul Hakim Khan Chaudhuri Vs Emperor
Calcutta High Court · AIR 1932 Cal 511
Criminal Procedure Code, 1898 (CrPC) — Section 475Penal Code, 1860 (IPC) — Section 384
High Courts18 May 1931
Banbihari Mukerji Vs Bhejnath Singh Mahapatra
Calcutta High Court · AIR 1932 Cal 448
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 May 1931
In Re: Damagoria Coal Co. Ltd.
Calcutta High Court · AIR 1932 Cal 430 : 137 Ind. Cas. 870
Companies Act, 1956 — Section 171
High Courts15 May 1931Allowed
Nandalal Mukherji Vs Kalipada Mukherji
Calcutta High Court · (1931) 05 CAL CK 0036
High Courts15 May 1931
In Re: Nanda Lal Mukherjee (Lunatic)
Calcutta High Court · AIR 1932 Cal 227 : 136 Ind. Cas. 600
High Courts14 May 1931
Matilal Dey Sarkar and Others Vs Kamakshya Charan Dey Sarkar
Calcutta High Court · AIR 1932 Cal 209 : 136 Ind. Cas. 594
Bengal Tenancy Act, 1885 — Section 182
High Courts14 May 1931
Prabashinee Debi Vs Rasiklal Banerji
Calcutta High Court · AIR 1932 Cal 439 : 137 Ind. Cas. 857
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts14 May 1931
A.K. Tops Vs Karnani Industrial Bank, Ltd.
Calcutta High Court · AIR 1932 Cal 441
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts13 May 1931
Mohitosh Dutta Vs Rai Satish Chandra Chaudhuri and Another
Calcutta High Court · AIR 1932 Cal 203
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90Provincial Insolvency Act, 1920 — Section 52
High Courts12 May 1931
Pitambar Laik Vs Mati Lal Laik and Others
Calcutta High Court · AIR 1932 Cal 77