High Courts24 Jun 1931
Aminaddin Munshi Vs Tajaddin and Others
Calcutta High Court · AIR 1932 Cal 538
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,333 of 3,204
High Courts23 Jun 1931
In Re: Ananda Lal Chakrabutty and Others
Calcutta High Court · AIR 1932 Cal 346 : 137 Ind. Cas. 469
Land Acquisition Act, 1894 — Section 8
High Courts23 Jun 1931
Rajani Mandal Vs Digindra Mohan Biswas
Calcutta High Court · AIR 1932 Cal 440 : 137 Ind. Cas. 788
Limitation Act, 1963 — Section 20
High Courts22 Jun 1931
Sashadhar Acharjya Vs Charles Tegart
Calcutta High Court · AIR 1932 Cal 394
Letters Patent Act, 1865 — Clause 24
High Courts20 Jun 1931Allowed
Rai Rajendra Kumar Ghose Bahadur and Others Vs Rajendra Nath Mondal
Calcutta High Court · (1931) 06 CAL CK 0007
High Courts19 Jun 1931
Superintendent and Remembrancer of Legal Affairs Vs J.J. Andrews
Calcutta High Court · AIR 1931 Cal 639
Factories Act, 1948 — Section 26
High Courts18 Jun 1931
Nagenbala Dasee Vs Sridam Mahato and Others
Calcutta High Court · AIR 1933 Cal 69
Bengal Tenancy Act, 1885 — Section 113, 29Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Jun 1931
Abdul Hamid Sardar Vs Bijoy Chand Mahatap and Others
Calcutta High Court · AIR 1932 Cal 108 : 136 Ind. Cas. 472
Bengal Patni Taluks Regulation, 1819 — Section 14Contract Act, 1872 — Section 69
High Courts18 Jun 1931
Heramba Chandra Maitra Vs Jyotish Chandra Sinha and Others
Calcutta High Court · AIR 1932 Cal 579
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts16 Jun 1931
Sukh Chand Haldar and Others Vs Jajneswar Mandal and Others
Calcutta High Court · AIR 1932 Cal 135
Bengal Tenancy Act, 1885 — Section 12, 48H
High Courts15 Jun 1931
Raja Reshee Case Law Vs Jarilal Mahapatra and Others
Calcutta High Court · AIR 1933 Cal 293
Bengal Tenancy Act, 1885 — Section 26F
High Courts12 Jun 1931
Nurjahan Khatun and Others Vs Asia Khatun and Others
Calcutta High Court · AIR 1932 Cal 216 : 136 Ind. Cas. 478
High Courts12 Jun 1931
Debendra Nath Dhang and Others Vs Pashupati Nath Deb
Calcutta High Court · AIR 1932 Cal 198 : 136 Ind. Cas. 889
Evidence Act, 1872 — Section 13
High Courts11 Jun 1931
Lakshan Chandra Mandal and Others Vs Narim Sardar and Others
Calcutta High Court · AIR 1932 Cal 508 : 138 Ind. Cas. 545
Bengal Tenancy Act, 1885 — Section 30(b)
High Courts11 Jun 1931
Mahendra Nath Bagchi Vs Tarak Chandra Sinha and Others
Calcutta High Court · AIR 1932 Cal 504
Limitation Act, 1963 — Article 141
High Courts10 Jun 1931
Kshitish Chandra Acharjya Choudhry and Others Vs Raja Janakinath Roy and Others
Calcutta High Court · AIR 1932 Cal 194 : 137 Ind. Cas. 127
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts10 Jun 1931
John Carapret Galstaun Vs Syed Mahammad Husain Choudhury
Calcutta High Court · AIR 1932 Cal 627 : 140 Ind. Cas. 732
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47Limitation Act, 1963 — Article 181
High Courts09 Jun 1931
Sm. Kamala Mayee Dasi Vs Nibaran Chandra Pramanik
Calcutta High Court · AIR 1932 Cal 431
High Courts09 Jun 1931
Gosta Behari Pramanik and Others Vs Nawab Bahadur of Murshidabad
Calcutta High Court · AIR 1932 Cal 207 : 136 Ind. Cas. 606
Bengal Tenancy Act, 1885 — Section 109