High Courts27 Jul 1931
Hari Bhajan Das Sadhu Mohanto Vs Ganapathi Das Goswami and Others
Calcutta High Court · AIR 1933 Cal 271
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,331 of 3,204
High Courts24 Jul 1931
Lachmi Shaw Vs Emperor
Calcutta High Court · AIR 1932 Cal 383 : 137 Ind. Cas. 849
Penal Code, 1860 (IPC) — Section 211
High Courts24 Jul 1931
Registered Jessore Loan Co. Ltd. Vs Shailajanath Roy Chaudhuri
Calcutta High Court · AIR 1932 Cal 689
Contract Act, 1872 — Section 74Transfer of Property Act, 1882 — Section 88
High Courts24 Jul 1931
In Re: Shyamapada Bhattacharji and Another
Calcutta High Court · AIR 1932 Cal 370 : 137 Ind. Cas. 434
Legal Practitioners Act, 1879 — Section 14
High Courts23 Jul 1931
Mahim Chandra Guha Dev Barman Vs Amjad Ali
Calcutta High Court · AIR 1931 Cal 710
Criminal Procedure Code, 1898 (CrPC) — Section 526
High Courts23 Jul 1931
Abbas Naskar and Another Vs Chairman, District Board and Others
Calcutta High Court · AIR 1933 Cal 81
High Courts22 Jul 1931
Co-operative Hindusthan Bank Ltd. and Another Vs Surendra Nath Dey and Others
Calcutta High Court · AIR 1932 Cal 524 : 138 Ind. Cas. 852
Contract Act, 1872 — Section 176
High Courts21 Jul 1931
In Re: Sadaram Puranchand
Calcutta High Court · AIR 1931 Cal 729
Income Tax Act, 1961 — Section 22(2)
High Courts21 Jul 1931
Bhola Nath Chatterjee Vs Maharajadhiraj of Burdwan and Others
Calcutta High Court · AIR 1932 Cal 265 : 137 Ind. Cas. 430
Bengal Tenancy Act, 1885 — Section 174
High Courts17 Jul 1931
K.C. Mukerjee Vs Ainaddin and Others
Calcutta High Court · AIR 1932 Cal 563
Bengal Tenancy Act, 1885 — Section 105
High Courts16 Jul 1931
Batakrishna Pramanik Vs Bhawanipur Banking Corporation Ltd.
Calcutta High Court · AIR 1932 Cal 521
High Courts16 Jul 1931
Dharanidhar Ghose Vs Indranarayan Sinha and Others
Calcutta High Court · AIR 1933 Cal 268
High Courts16 Jul 1931
Rajendra Prosad Vs Panna Lal-Champa Lal and Another
Calcutta High Court · AIR 1932 Cal 343
High Courts15 Jul 1931
Raja Rishee Case Law Vs Jarilal Mahapatra and Others
Calcutta High Court · (1931) 07 CAL CK 0015
High Courts10 Jul 1931
Lal Mohan Dhupi and Another Vs Ram Lakhmi Dassya and Others
Calcutta High Court · AIR 1932 Cal 271 : 137 Ind. Cas. 46
Specific Relief Act, 1877 — Section 47
High Courts10 Jul 1931
Gostha Behari Dey Vs Indra Chandra Dey and Others
Calcutta High Court · AIR 1933 Cal 144
High Courts10 Jul 1931
S. Wazir Mohammad Vs Bengal Nagpur Ry. Co. Ltd. and Another
Calcutta High Court · AIR 1932 Cal 492
High Courts10 Jul 1931
Doyal Sarkar Vs Tari Deshi and Others
Calcutta High Court · AIR 1932 Cal 303
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts10 Jul 1931
Abdul Gafur and Others Vs Mahammad Mirza
Calcutta High Court · AIR 1931 Cal 645
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 504
High Courts08 Jul 1931
Nibaran Chandra Mukerjee Vs Rai Harendra Lal Bahadur and Others
Calcutta High Court · AIR 1932 Cal 446 : 138 Ind. Cas. 157
Land Registration Act, 1876 — Section 4