High Courts17 Aug 1931
In Re: Sumermull Surana
Calcutta High Court · AIR 1932 Cal 680
Penal Code, 1860 (IPC) — Section 405Presidency Towns Insolvency Act, 1909 — Section 52(2)(c), 52(a)
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,330 of 3,204
High Courts17 Aug 1931
Verajlal Muljee Vs Secy. of State
Calcutta High Court · AIR 1931 Cal 732
Stamp Act, 1899 — Section 2(17), 40(b)
High Courts12 Aug 1931
Matilall Kalwar Vs Emperor
Calcutta High Court · AIR 1932 Cal 122 : 140 Ind. Cas. 257
Criminal Procedure Code, 1898 (CrPC) — Section 495Evidence Act, 1872 — Section 25
High Courts12 Aug 1931
Rajendra Kumar Roy Vs Bal Govinda Tewari and Another
Calcutta High Court · AIR 1932 Cal 65
Bengal Municipal Act, 1932 — Section 202Calcutta Municipal Act, 1923 — Section 300
High Courts12 Aug 1931
Hooghly - Chinsura Municipality Vs Keshab Chandra Pal
Calcutta High Court · AIR 1933 Cal 347
Bengal Municipal Act, 1884 — Section 273(2)Criminal Procedure Code, 1898 (CrPC) — Section 540
High Courts12 Aug 1931
Rajbndar Kumar Roy Vs Bal Govinda Tewari and Another
Calcutta High Court · 136 Ind. Cas. 903
Bengal Municipal Act, 1932 — Section 202Calcutta Municipal Act, 1923 — Section 342
High Courts11 Aug 1931
Rajendra Nath Das Vs Chairman, Jessore District Board
Calcutta High Court · AIR 1932 Cal 408 : 137 Ind. Cas. 672
High Courts11 Aug 1931
Satya Charan Law and Another Vs Rai Mohan Sil Das and Others
Calcutta High Court · AIR 1932 Cal 436
Bengal Tenancy Act, 1885 — Section 105
High Courts11 Aug 1931
Amulya Chandra Bhaduri Vs Satis Chandra Giri and Others
Calcutta High Court · AIR 1932 Cal 255 : 136 Ind. Cas. 901
High Courts06 Aug 1931
Surendra Mohan Rai Choudhury Vs Mohendra Nath Banerjee and Others
Calcutta High Court · AIR 1932 Cal 589 : 140 Ind. Cas. 662
Limitation Act, 1963 — Section 5Registration Act, 1908 — Section 17
High Courts05 Aug 1931
Fulchand Tepriwalla Vs Emperor
Calcutta High Court · AIR 1932 Cal 442 : 137 Ind. Cas. 819
Penal Code, 1860 (IPC) — Section 366
High Courts04 Aug 1931
Amar Krishna Chaudhury and Another Vs Jagat Bandhu Biswas and Others
Calcutta High Court · AIR 1931 Cal 719
Evidence Act, 1872 — Section 115Limitation Act, 1963 — Article 182(5), 20
High Courts04 Aug 1931
Official Assignee of Calcutta Vs Frederick Lionel Harcourt and Others
Calcutta High Court · AIR 1932 Cal 762 : 140 Ind. Cas. 812
High Courts04 Aug 1931
Ganesh Chandra Khan and Sons Vs The Corporation of Calcutta
Calcutta High Court · AIR 1933 Cal 117
Calcutta Municipal Act, 1923 — Section 386(1)(a)Criminal Procedure Code, 1898 (CrPC) — Section 243
High Courts03 Aug 1931
Sikandar Ali and Another Vs Kushal Chandra Sarma
Calcutta High Court · AIR 1932 Cal 418
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts03 Aug 1931
Carr-Lazarus Phillips and Others Vs Alfred Ernest Mitchell and Others
Calcutta High Court · AIR 1932 Cal 889
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts31 Jul 1931
Makhan Lal Chaudhury Vs Chandi Nath Majumdar and Others
Calcutta High Court · AIR 1931 Cal 779a
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts30 Jul 1931
Mahendranarayan Roy Choudhury Vs Abdul Gafur Chowdhury and Others
Calcutta High Court · AIR 1932 Cal 49
High Courts29 Jul 1931
Sheikh Yusuf Vs Jyotish Chandra Banerjee and Others
Calcutta High Court · AIR 1932 Cal 241 : 137 Ind. Cas. 139
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, 151
High Courts27 Jul 1931
Ambica Charan Roy and Others Vs Emperor
Calcutta High Court · AIR 1931 Cal 696
Explosive Substances Act, 1908 — Section 4(b)Penal Code, 1860 (IPC) — Section 302