High Courts08 Jul 1931
Ashutosh Gangopadhya and Another Vs Sarojini Saha Chaudhurani and Another
Calcutta High Court · AIR 1932 Cal 205 : 136 Ind. Cas. 479
Land Registration Act, 1876 — Section 68
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,332 of 3,204
High Courts08 Jul 1931
Mahammad Raja Mia Vs Naderajjama Mia
Calcutta High Court · AIR 1932 Cal 53
Contract Act, 1872 — Section 16, 74
High Courts08 Jul 1931
Bhicumchand Chururia Vs Deepchand Doogar
Calcutta High Court · AIR 1932 Cal 67
Presidency Small Cause Courts Act, 1882 — Section 37Specific Relief Act, 1877 — Section 42
High Courts07 Jul 1931
Sailendra Nath Palit Vs Syed Hade Kaza
Calcutta High Court · AIR 1932 Cal 356
Registration Act, 1908 — Section 17
High Courts07 Jul 1931
Sashadhar Acharjya and Another Vs Charles Tegart and Others
Calcutta High Court · AIR 1932 Cal 123 : 137 Ind. Cas. 674 : 136 Ind. Cas. 598
Letters Patent Act, 1865 — Section 29
High Courts30 Jun 1931
Khowaz Ali Vs Sayed Mia and Others
Calcutta High Court · AIR 1933 Cal 284
Bengal Village Self-Government Act, 1919 — Section 31Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts30 Jun 1931
Prayag Shaha Saheb Ram Vs Dwijapada Roy and Another
Calcutta High Court · AIR 1932 Cal 623
High Courts30 Jun 1931
Krishna Chandra Roy Vs Surendra Nath Bandopadhya and Others
Calcutta High Court · AIR 1932 Cal 385 : 137 Ind. Cas. 696
Cess Act, 1880 — Section 50
High Courts30 Jun 1931
Sultan Miya Vs Ajibakhatoon Bibi and Others
Calcutta High Court · AIR 1932 Cal 497
High Courts30 Jun 1931Dismissed
Sm. Taltan Bibi and Others Vs Mohadeb Mondol and Others
Calcutta High Court · (1931) 06 CAL CK 0028
High Courts30 Jun 1931
Seamuddin Molla and Others Vs Mohadeb Mondal and Others
Calcutta High Court · AIR 1933 Cal 264
Bengal Tenancy Act, 1885 — Section 48, 48(a)
High Courts29 Jun 1931Dismissed
Hari Pada Dutta Vs Joy Gopal Mukherjee
Calcutta High Court · (1931) 06 CAL CK 0003
High Courts26 Jun 1931
Narayan Chandra Banerjee Vs Kailash Chandra and Others
Calcutta High Court · AIR 1932 Cal 226 : 136 Ind. Cas. 900
High Courts26 Jun 1931
Khosal Chandra Das Vs Upendra Nath Ghose and Others
Calcutta High Court · AIR 1932 Cal 220 : 136 Ind. Cas. 544
Bengal Tenancy Act, 1885 — Section 26F(4)(a)
High Courts26 Jun 1931
Hem Chandra Banerji Vs Annapurna Debi
Calcutta High Court · AIR 1932 Cal 423
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts25 Jun 1931
J.C. Galstaun Vs Prudential Assurance Co. and Others
Calcutta High Court · AIR 1932 Cal 366
High Courts25 Jun 1931
Ram Kinkar Hazra Vs Hareram Hazra
Calcutta High Court · AIR 1933 Cal 181 : 145 Ind. Cas. 575
High Courts25 Jun 1931
Tinkarhi Dasee Vs Narendranath Mukherji and Others
Calcutta High Court · AIR 1932 Cal 512
High Courts24 Jun 1931
Moolji Sicka and Co. Vs B.N. Ry. Co. Ltd.
Calcutta High Court · AIR 1932 Cal 257 : 137 Ind. Cas. 445
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4Railways Act, 1890 — Section 72
High Courts24 Jun 1931
Sumermull Surena Vs Bansilal Abirchand
Calcutta High Court · AIR 1932 Cal 310 : 137 Ind. Cas. 299
Presidency Towns Insolvency Act, 1909 — Section 33(2)(d)