COURT ARCHIVE

Calcutta High Court judgments

64,079 judgments · page 2,334 of 3,204

High Courts09 Jun 1931

In Re: Nanda Lal Mukherji

Calcutta High Court · AIR 1932 Cal 353

Read judgment

High Courts09 Jun 1931

Jagatdwiptendranarayan Bhup Vs Bilash Ray Agarwalla

Calcutta High Court · AIR 1932 Cal 427 : 137 Ind. Cas. 860

Evidence Act, 1872 — Section 13

Read judgment

High Courts08 Jun 1931

Sm. Kalyani Dassi Vs Ganesh Chandra Sreemany and Others

Calcutta High Court · AIR 1932 Cal 259 : 137 Ind. Cas. 353

Read judgment

High Courts08 Jun 1931

Lakshmijan and Others Vs Nazumia and Another

Calcutta High Court · AIR 1932 Cal 678 : 140 Ind. Cas. 601

Bengal Patni Taluks Regulation, 1819 — Section 10Civil Procedure Code, 1908 (CPC) — Section 47Public Demands Recovery Act — Section 10

Read judgment

High Courts05 Jun 1931

B.N. Ry. Co. Ltd. Vs Moolji Sicka and Co.

Calcutta High Court · AIR 1932 Cal 70

Read judgment

High Courts04 Jun 1931

Sali Sheikh and Another Vs Emperor

Calcutta High Court · AIR 1931 Cal 752

Criminal Procedure Code, 1898 (CrPC) — Section 110Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 304

Read judgment

High Courts02 Jun 1931

Sm. Masuda Khatun Bibi Vs Mahomed Ebrahim

Calcutta High Court · AIR 1932 Cal 93

Mussalman Wakf Validating Act, 1913 — Section 2

Read judgment

High Courts02 Jun 1931

Haran Chandra Chakravarti and Another Vs Kaliprasanna Sarkar

Calcutta High Court · AIR 1932 Cal 83a

Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 17(d)

Read judgment

High Courts02 Jun 1931

Keen Robinson and Co., Ltd. Vs Lily Biscuit Co.

Calcutta High Court · AIR 1932 Cal 541

Civil Procedure Code, 1908 (CPC) — Order 30 Rule 3

Read judgment

High Courts02 Jun 1931

Jnanadasundari Shaha Vs Madhabchandra Mala

Calcutta High Court · AIR 1932 Cal 482

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11

Read judgment

High Courts02 Jun 1931

Hem Chandra Bag Vs Rasik Chandra Das

Calcutta High Court · 150 Ind. Cas. 762

Transfer of Property Act, 1882 — Section 35

Read judgment

High Courts01 Jun 1931

Wahid Ali Vs Emperor

Calcutta High Court · AIR 1932 Cal 523

Penal Code, 1860 (IPC) — Section 368

Read judgment

High Courts26 May 1931Allowed

Rajkumar Pal Vs Janabali Mia

Calcutta High Court · (1931) 05 CAL CK 0016

Read judgment

High Courts25 May 1931

Secy. of State Vs Dhokalmal Mahadeb Lal

Calcutta High Court · AIR 1931 Cal 734a

Read judgment

High Courts25 May 1931

In Re: Ram Dayal De

Calcutta High Court · AIR 1932 Cal 1

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4Letters Patent Act, 1865 — Section 37

Read judgment

High Courts25 May 1931

Raj Kumar Pal Vs Janab Ali Mia and Others

Calcutta High Court · (1931) 05 CAL CK 0017

Read judgment

High Courts22 May 1931

Tamluk Trading and Manufacturing Co., Ltd. Vs Nabadwipchandra Nandi

Calcutta High Court · AIR 1932 Cal 542

Read judgment

High Courts22 May 1931

Sashadhar Acharjya Vs Sir Charles Tegart

Calcutta High Court · AIR 1932 Cal 229

Criminal Procedure Code, 1898 (CrPC) — Section 197

Read judgment

High Courts22 May 1931Dismissed

In Re: In the matter of Sasadhar Acharjya and Another

Calcutta High Court · (1931) 05 CAL CK 0015

Read judgment

High Courts22 May 1931

Ganga Charan Dhar Vs Satkari Lal Dey and Another

Calcutta High Court · AIR 1932 Cal 113

Read judgment