High Courts02 Sept 1931
Radha Krishna Das Vs Beni Madhab Das and Others
Calcutta High Court · AIR 1932 Cal 552
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,329 of 3,204
High Courts02 Sept 1931
Charusila Dassi Vs Mazaffar Sheikh and Others
Calcutta High Court · AIR 1932 Cal 674
Bengal Tenancy Act, 1885 — Section 105, 30, 52
High Courts01 Sept 1931
Tripti Prokas Nandy Vs Biseswar Lal Marwari and Others
Calcutta High Court · AIR 1932 Cal 517
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts31 Aug 1931
Jiteswari Dassi Vs Sudha Krishna Mukherjee
Calcutta High Court · AIR 1932 Cal 672 : 139 Ind. Cas. 186
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
High Courts31 Aug 1931
Jatindra Mohan Ghose Vs Rebati Mohan Das and Others
Calcutta High Court · AIR 1932 Cal 275
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts31 Aug 1931Dismissed
C.L. Phillips Vs A.E. Mitchell
Calcutta High Court · (1931) 08 CAL CK 0021
High Courts31 Aug 1931
Soudhamini Das Gupta Vs Satish Chandra Das and Others
Calcutta High Court · AIR 1932 Cal 414
Bengal Tenancy Act, 1885 — Section 171
High Courts31 Aug 1931
Mafizuddin Ahmad Vs Narayanganj Central Co-operative Sale and Supply Society, Ltd. and Another
Calcutta High Court · AIR 1933 Cal 267
Co-operative Societies Act, 1912 — Section 43
High Courts27 Aug 1931
Iswar Lakshmi Janardan Jiu Vs Khitish Chandra Singha
Calcutta High Court · AIR 1932 Cal 419 : 137 Ind. Cas. 864
High Courts27 Aug 1931
In Re: Andrew, Yule and Co.
Calcutta High Court · AIR 1932 Cal 879 : 140 Ind. Cas. 877
Contract Act, 1872 — Section 38English Sale of Goods Act, 1893 — Section 13Sales of Goods Act, 1893 — Section 35
High Courts25 Aug 1931
Girish Chandra Mali and Another Vs Girish Chandra Dutta and Others
Calcutta High Court · AIR 1932 Cal 450 : 137 Ind. Cas. 791
High Courts25 Aug 1931
Mohini Debi Vs Purna Sashi Gupta and Others
Calcutta High Court · AIR 1932 Cal 451
Transfer of Property Act, 1882 — Section 100
High Courts25 Aug 1931
Sardarmal Seraogi Vs Jaharmal Chiranjilal
Calcutta High Court · AIR 1932 Cal 425
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts24 Aug 1931
Brajendra Kumar Sil Vs Naba Kumar Sil and Others
Calcutta High Court · AIR 1932 Cal 349
Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts24 Aug 1931
Sashi Kantha Acharjee and Others Vs Promode Chandra Roy and Others
Calcutta High Court · AIR 1932 Cal 600
Limitation Act, 1963 — Article 91Transfer of Property Act, 1882 — Section 6(a)(e), 6(b)
High Courts21 Aug 1931
Pabna Dhana Bhandar Co. Ltd. Vs Promoda Chandra Roy and Others
Calcutta High Court · AIR 1932 Cal 382 : 137 Ind. Cas. 380
High Courts18 Aug 1931
Lakhi Sahu (Kanu) Vs Emperor
Calcutta High Court · AIR 1932 Cal 487
Criminal Procedure Code, 1898 (CrPC) — Section 432
High Courts18 Aug 1931
Secy. of State Vs Hindusthan Co-operative Insurance Society, Ltd.
Calcutta High Court · AIR 1932 Cal 171
Land Acquisition Act, 1894 — Section 6
High Courts17 Aug 1931
In Re: Baldeodas Rameswar
Calcutta High Court · AIR 1931 Cal 761
Income Tax Act, 1922 — Section 34, 66(3)