High Courts10 Mar 1931
In Re: Apurba Krishna Roy
Calcutta High Court · AIR 1931 Cal 801a
Presidency Towns Insolvency Act, 1909 — Section 27(1)
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,339 of 3,204
High Courts10 Mar 1931
Akabbar Ali and Others Vs Emperor
Calcutta High Court · AIR 1931 Cal 642
Criminal Procedure Code, 1898 (CrPC) — Section 413Penal Code, 1860 (IPC) — Section 323
High Courts09 Mar 1931
Surya Kumar Mitra and Others Vs Munshi Noabali and Others
Calcutta High Court · AIR 1932 Cal 289 : 136 Ind. Cas. 871
Bengal Tenancy Act, 1885 — Section 26(e)(4), 26(p)
High Courts09 Mar 1931
Jogesh Chandra Roy Vs Surendra Mohan Roy Chaudhuri
Calcutta High Court · AIR 1931 Cal 637
Criminal Procedure Code, 1898 (CrPC) — Section 366, 367, 424Penal Code, 1860 (IPC) — Section 192, 193, 211
High Courts09 Mar 1931
H.V. Low and Co. Ltd. Vs Sudhanna Kumar Chakravarti and Others
Calcutta High Court · AIR 1931 Cal 791
Paper Currency Act, 1910 — Section 25
High Courts09 Mar 1931
Burdwan Electric Supply Co. Vs Srimati Kumud Kumari Choudhury and Others
Calcutta High Court · AIR 1932 Cal 14
Electricity Act, 1910 — Section 23(3)
High Courts09 Mar 1931
Meher Sheikh and Others Vs Emperor
Calcutta High Court · AIR 1931 Cal 414
Criminal Procedure Code, 1898 (CrPC) — Section 237Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 323, 395, 448
High Courts06 Mar 1931
Sashadhar Acharjya and Another Vs Sir Charles Tegart and Others
Calcutta High Court · AIR 1931 Cal 646
Criminal Procedure Code, 1898 (CrPC) — Section 197, 200, 435, 439
High Courts06 Mar 1931
Krishna Das Roy Vs Charulata Pal and Another
Calcutta High Court · AIR 1932 Cal 290 : 137 Ind. Cas. 31
High Courts06 Mar 1931
In Re: Binjraj Hukumchand
Calcutta High Court · AIR 1931 Cal 683
Income Tax Act, 1961 — Section 66
High Courts05 Mar 1931
Ramjash Agarvalla and Another Vs Orr, Dignam and Co. and Others
Calcutta High Court · AIR 1932 Cal 233 : 136 Ind. Cas. 539
High Courts03 Mar 1931
Surendra Nath Bhattacharjee Vs Basanta Chandra Bhattacharjee
Calcutta High Court · AIR 1932 Cal 120
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts03 Mar 1931
Profulla Kumar Sarkar and Others Vs Emperor
Calcutta High Court · AIR 1931 Cal 401
Criminal Procedure Code, 1898 (CrPC) — Section 307Evidence Act, 1872 — Section 154
High Courts02 Mar 1931
Nalinaksha Majhi and Others Vs Rajani Kanto Das Mohanta and Others
Calcutta High Court · AIR 1931 Cal 741
High Courts02 Mar 1931
Radharaman Saha Vs Emperor
Calcutta High Court · AIR 1931 Cal 712
Penal Code, 1860 (IPC) — Section 157
High Courts26 Feb 1931
Purna Chandra Sutradhar and Another Vs Mt. Saburi Bewa and Others
Calcutta High Court · (1931) 02 CAL CK 0024
Bengal Survey Act, 1875 — Section 62