High Courts29 Aug 1932
Barkatulla Pramanik Vs Ashutosh Ghose and Another
Calcutta High Court · AIR 1933 Cal 460 : 145 Ind. Cas. 121
Bengal Tenancy Act, 1885 — Section 174, 26FLimitation Act, 1963 — Section 22
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,314 of 3,204
High Courts22 Aug 1932
Mahammad Fazlul Karim Vs Ahmad Mahammad Paruk
Calcutta High Court · AIR 1933 Cal 504 : 145 Ind. Cas. 318
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1
High Courts22 Aug 1932
Prodyot Kumar Bhattacharjya Vs Emperor
Calcutta High Court · AIR 1933 Cal 1 : 140 Ind. Cas. 80
Arms Act, 1959 — Section 19(f)Penal Code, 1860 (IPC) — Section 120B, 302
High Courts19 Aug 1932
Manohar Mukherji Vs Bhupendranath Mukherji
Calcutta High Court · (1932) 08 CAL CK 0031
High Courts19 Aug 1932
Monohar Mukherjee Vs Bhupendra Nath Mukherjee and Others
Calcutta High Court · (1932) 08 CAL CK 0002
High Courts18 Aug 1932
In Re: Mrinal Kanti Ghose, keeper of the Amrita Bazar Patrika Press and Tarit Kanti Biswas, Publisher of the newspaper Amrita Bazar Patrika
Calcutta High Court · AIR 1932 Cal 738 : 140 Ind. Cas. 304
Indian Press (Emergency Powers) Act, 1931 — Section 23
High Courts18 Aug 1932
A. Malcolm and Another Vs Emperor
Calcutta High Court · AIR 1933 Cal 218
Arms Act, 1959 — Section 14, 19(f)
High Courts16 Aug 1932
Janaki Nath Nandi Vs Amarendra Nath Biswas and Another
Calcutta High Court · AIR 1933 Cal 490 : 145 Ind. Cas. 243
High Courts16 Aug 1932
Mahomed Maijaddin Khan Vs Janakiballav Dutta and Others
Calcutta High Court · AIR 1933 Cal 492 : 145 Ind. Cas. 248
Bengal Municipal Act, 1932 — Section 15Civil Procedure Code, 1908 (CPC) — Section 9Penal Code, 1860 (IPC) — Section 171E, 171F
High Courts16 Aug 1932Dismissed
Maijuddin Khan Vs Janakiballabh Datta
Calcutta High Court · (1932) 08 CAL CK 0008
High Courts12 Aug 1932
I.N. Silas and Another Vs Corporation of Calcutta
Calcutta High Court · AIR 1933 Cal 341
Calcutta Improvement Act, 1911 — Section 65Calcutta Municipal Act, 1923 — Section 364
High Courts12 Aug 1932
Jagan Nath Tripathi Vs Emperor
Calcutta High Court · AIR 1933 Cal 141
Penal Code, 1860 (IPC) — Section 124A
High Courts12 Aug 1932Dismissed
M. D''Cruz and Others Vs The Secretary of State for India in Council
Calcutta High Court · (1932) 08 CAL CK 0006
High Courts11 Aug 1932
Sasanka Kumar Nayak and Others Vs Hitlal Sow and Others
Calcutta High Court · AIR 1933 Cal 617 : 145 Ind. Cas. 856
High Courts11 Aug 1932
Gopal Chandra Bose Vs Uma Kanta Bose and Others
Calcutta High Court · AIR 1934 Cal 255
High Courts10 Aug 1932
Shamji Tricumdas Bhatia and Others Vs Ram Moye
Calcutta High Court · AIR 1933 Cal 318
Criminal Procedure Code, 1898 (CrPC) — Section 133, 138
High Courts10 Aug 1932
Saheb Ali and Others Vs Emperor
Calcutta High Court · AIR 1933 Cal 242
Penal Code, 1860 (IPC) — Section 147, 149, 304
High Courts10 Aug 1932
Soko Vs Emperor
Calcutta High Court · AIR 1933 Cal 142
Penal Code, 1860 (IPC) — Section 354
High Courts05 Aug 1932
A.M.A. Zaman Vs Emperor
Calcutta High Court · AIR 1933 Cal 140
Penal Code, 1860 (IPC) — Section 124A
High Courts04 Aug 1932
Gouri Kinkar Bhakat Vs Radha Kissen Cotton Mills
Calcutta High Court · AIR 1933 Cal 220
Workmens Compensation Act, 1923 — Section 3(1)(b)