High Courts24 Nov 1932
Satyakel Dutt Vs Romesh Chunder Sen
Calcutta High Court · AIR 1933 Cal 658
Contract Act, 1872 — Section 25(3)Limitation Act, 1963 — Section 19
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,313 of 3,204
High Courts23 Nov 1932
Basanta Kumar Sarkar and Another Vs Panch Cowri Mandal and Others
Calcutta High Court · AIR 1933 Cal 459 : 150 Ind. Cas. 244
Bengal Tenancy Act, 1885 — Section 49
High Courts23 Nov 1932
Mohanta Bhagawan Das Vs Bhupendranarayan Singha
Calcutta High Court · AIR 1933 Cal 527
Bengal Tenancy Act, 1885 — Section 153, 3(5)
High Courts23 Nov 1932
Rajeswar Saha and Others Vs Sheik Yadali and Others
Calcutta High Court · AIR 1933 Cal 461 : 145 Ind. Cas. 123
Evidence Act, 1872 — Section 114Transfer of Property Act, 1882 — Section 6(e)
High Courts23 Nov 1932
Amulyacharan Mitra Vs Prakashchandra Mitra and Another
Calcutta High Court · AIR 1933 Cal 502 : 145 Ind. Cas. 313
High Courts18 Nov 1932
Emperor Vs Sarafat Hossain and Another
Calcutta High Court · AIR 1933 Cal 791
Criminal Procedure Code, 1898 (CrPC) — Section 435, 438Opium Act, 1878 — Section 9
High Courts18 Nov 1932
Khajeh Habibullah and Others Vs Abdul Karim Abu Ahmed Khan and Others
Calcutta High Court · AIR 1933 Cal 462 : 145 Ind. Cas. 116
Limitation Act, 1963 — Section 5
High Courts18 Nov 1932
Ban Behari Chatterji and Others Vs Bhukhan Lal Choudhury
Calcutta High Court · AIR 1933 Cal 511
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Nov 1932
Emperor Vs Sarafat Hussain and Others
Calcutta High Court · 146 Ind. Cas. 354
Criminal Procedure Code, 1898 (CrPC) — Section 435, 438Opium Act, 1878 — Section 9
High Courts18 Nov 1932
Benodini Chaudhurani Vs Jagabandhu Roy and Others
Calcutta High Court · AIR 1933 Cal 796
Limitation Act, 1963 — Section 5
High Courts17 Nov 1932
Nil Ratan Ganguli Vs Emperor
Calcutta High Court · AIR 1933 Cal 124
Arms Act, 1959 — Section 19(f)Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts17 Nov 1932
Sudhir Chandra Pal and Another Vs Uttara Sundari Pal and Others
Calcutta High Court · AIR 1933 Cal 571 : 145 Ind. Cas. 684
Succession Act, 1925 — Section 232, 233
High Courts17 Nov 1932
Government of Bengal Vs Alimandi and Others
Calcutta High Court · AIR 1933 Cal 469
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95Penal Code, 1860 (IPC) — Section 186, 193, 52, 99
High Courts15 Nov 1932
Sheikh Wafiz Vs Md. Nannoo and Others
Calcutta High Court · AIR 1933 Cal 578 : 145 Ind. Cas. 522
High Courts30 Sept 1932
Francis Duke Cobridge Sumner, Offg. Deputy Secretary, Port Commissioners and Others Vs Jogendra Kumar Roy and Another
Calcutta High Court · AIR 1933 Cal 348
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144
High Courts01 Sept 1932
Jogendra Mohan Guha Vs Emperor
Calcutta High Court · AIR 1933 Cal 516
Arms Act, 1959 — Section 20General Clauses Act, 1897 — Section 6
High Courts31 Aug 1932
Golap Ali and Others Vs Emperor
Calcutta High Court · AIR 1933 Cal 656 : 145 Ind. Cas. 821
Penal Code, 1860 (IPC) — Section 147, 148, 324
High Courts31 Aug 1932
Prasaddas Pal Vs Jagannath Pal and Others
Calcutta High Court · AIR 1933 Cal 519
High Courts29 Aug 1932
Bhutnath Ta and Others Vs Barindra Nath Bhattacharya and Others
Calcutta High Court · AIR 1933 Cal 546
Court Fees Act, 1870 — Section 35, 5