High Courts04 Aug 1932
Saligram Khetry Vs Emperor
Calcutta High Court · AIR 1933 Cal 8
Calcutta Police Act, 1866 — Section 44
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,315 of 3,204
High Courts04 Aug 1932
Emperor Vs Dwarika Nath Goswami
Calcutta High Court · AIR 1933 Cal 47
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts03 Aug 1932
Hira Lal Mondal Vs Burmah Shell Oil Storage and Distributing Co. of India Ltd.
Calcutta High Court · AIR 1933 Cal 130
Workmens Compensation Act, 1923 — Section 10
High Courts02 Aug 1932
In Re: "Ananda Bazar Patrika" and Satyendra Nath Mazumdar and Another
Calcutta High Court · AIR 1932 Cal 745 : 140 Ind. Cas. 5
Press (Emergency Powers) Act, 1931 — Section 23
High Courts01 Aug 1932
Nutbihari Das Vs Bishweshwari Debee
Calcutta High Court · AIR 1933 Cal 414
Limitation Act, 1963 — Article 144
High Courts29 Jul 1932
Geetaranee De Vs Narendrakrishna De
Calcutta High Court · AIR 1933 Cal 429
Succession Act, 1925 — Section 307
High Courts26 Jul 1932
Dwarikanath Par Vs Krishna Barai and Another
Calcutta High Court · AIR 1933 Cal 464
High Courts25 Jul 1932
THOMAS MERTHYR COLLIERY CO. Vs DAVIS (H. M. INSPECTOR OF TAXES).
Calcutta High Court · (1933) 1 ITR 12
High Courts22 Jul 1932
Hemanta Kumari Debi Vs Sefatulla Biswas
Calcutta High Court · AIR 1933 Cal 477
Bengal Tenancy Act, 1885 — Section 89
High Courts22 Jul 1932
Brojendra Nath Ghose Vs Satish Chandra Das and Others
Calcutta High Court · AIR 1933 Cal 495a : 145 Ind. Cas. 185
Provincial Insolvency Act, 1907 — Section 27Provincial Insolvency Act, 1920 — Section 38
High Courts20 Jul 1932
A.M.A. Zaman Vs Emperor
Calcutta High Court · AIR 1933 Cal 139
Penal Code, 1860 (IPC) — Section 153A
High Courts20 Jul 1932
Kulachandra Ghosh and Others Vs Jogendra Chandra Ghosh and Others
Calcutta High Court · AIR 1933 Cal 411
Transfer of Property Act, 1882 — Section 54
High Courts20 Jul 1932
Miajan Biswas and Others Vs Emperor
Calcutta High Court · AIR 1933 Cal 5
Penal Code, 1860 (IPC) — Section 147, 148, 366, 458
High Courts20 Jul 1932
Ramizulla and Others Vs Emperor
Calcutta High Court · AIR 1934 Cal 85 : 147 Ind. Cas. 828
Penal Code, 1860 (IPC) — Section 366, 376
High Courts19 Jul 1932
Makhan Lal Laha and Another Vs Nagendra Nath Adhicary
Calcutta High Court · AIR 1933 Cal 467
Partition Act, 1893 — Section 4
High Courts19 Jul 1932
Jitendra Nath Ghosh Vs Chief Secretary to the Bengal Government
Calcutta High Court · AIR 1932 Cal 753
Bengal Criminal Law Amendment Act, 1930 — Section 2(1)
High Courts19 Jul 1932
Emperor Vs Maturanath De and Others
Calcutta High Court · AIR 1932 Cal 850
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 120B, 193
High Courts19 Jul 1932
Satyaranjan Bakshi and Another Vs Emperor
Calcutta High Court · AIR 1932 Cal 758
Penal Code, 1860 (IPC) — Section 124A
High Courts19 Jul 1932
In Re: Krishna Lal Seal and Another
Calcutta High Court · AIR 1932 Cal 886 : 140 Ind. Cas. 1
Calcutta Municipal Act, 1923 — Section 149Income Tax Act, 1922 — Section 9