High Courts19 Jul 1932
Emperor Vs Mathuranath De and Others
Calcutta High Court · 139 Ind. Cas. 89
Criminal Procedure Code, 1898 (CrPC) — Section 195, 307, 551Penal Code, 1860 (IPC) — Section 120(B), 193, 201, 217, 218
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,316 of 3,204
High Courts18 Jul 1932
Baijnath Shaw Vs Corporation of Calcutta
Calcutta High Court · AIR 1933 Cal 178
High Courts15 Jul 1932
Probodh Chandra Chakravarty Vs Emperor
Calcutta High Court · AIR 1933 Cal 186
Government of India Act, 1915 — Section 107
High Courts15 Jul 1932
Chhogan Lal Bagri Vs Behari Lal Saha Ray and Others
Calcutta High Court · AIR 1933 Cal 311 : 147 Ind. Cas. 881
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts15 Jul 1932
Khorshed Ali Bepari and Another Vs Probhat Chandra Das
Calcutta High Court · AIR 1933 Cal 496 : 145 Ind. Cas. 183
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts15 Jul 1932
D.N. Chatterjee and Co. Vs Raj Kumar Mandal and Others
Calcutta High Court · AIR 1933 Cal 651
Provincial Insolvency Act, 1920 — Section 13(2)(a), 19(3), 51
High Courts14 Jul 1932
Pratapmal Rameshwar Vs Chunilal Jahuri
Calcutta High Court · AIR 1933 Cal 417
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52Presidency Towns Insolvency Act, 1909 — Section 13
High Courts13 Jul 1932
Amulya Kumar Samaddar and Others Vs Annada Charan Das and Others
Calcutta High Court · AIR 1933 Cal 475
High Courts13 Jul 1932
Sham Das Kapur Vs Emperor
Calcutta High Court · AIR 1933 Cal 65
Penal Code, 1860 (IPC) — Section 408
High Courts13 Jul 1932
Ram Singh Vs Century Insurance Co. Ltd.
Calcutta High Court · AIR 1933 Cal 170
High Courts12 Jul 1932
Mr. Miriam Alice Monk Vs Mr. William Monk
Calcutta High Court · AIR 1933 Cal 388
High Courts12 Jul 1932
Debendra Narain Roy Vs Jogendra Narain Deb and Others
Calcutta High Court · AIR 1933 Cal 559 : 145 Ind. Cas. 446
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 15 Rule 3
High Courts12 Jul 1932
Emperor Vs Parimal Chatterjee and Others
Calcutta High Court · AIR 1932 Cal 760
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 117, 302
High Courts12 Jul 1932
Muhara Bibi and Another Vs Maharulla Mondal and Others
Calcutta High Court · AIR 1933 Cal 785
High Courts12 Jul 1932
Parimal Chatterji and Another Vs Emperor
Calcutta High Court · 140 Ind. Cas. 787
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 117, 302
High Courts11 Jul 1932
Pareshram Vs Official Assignee of Calcutta
Calcutta High Court · AIR 1933 Cal 387
High Courts11 Jul 1932
Maiyarjan Bibi and Another Vs Abdul Shek
Calcutta High Court · AIR 1933 Cal 498 : 145 Ind. Cas. 170
Civil Procedure Code, 1908 (CPC) — Section 105
High Courts08 Jul 1932
Pulin Chandra Sen Vs Amin Miah Muzaffar Ahmad and Others
Calcutta High Court · AIR 1933 Cal 508
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5Limitation Act, 1963 — Section 6
High Courts07 Jul 1932
Bhola Nath Sirkar Vs Hara Duari Agarwalla
Calcutta High Court · AIR 1933 Cal 233
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 58, Order 21 Rule 63, Order 46 Rule 1