High Courts16 Jun 1932
Surajmull Shroff Vs Gopeeram Bhotica and Another
Calcutta High Court · AIR 1932 Cal 823
Transfer of Property Act, 1882 — Section 59
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,318 of 3,204
High Courts15 Jun 1932
Giribala Dasi Vs Mader Gazi and Another
Calcutta High Court · AIR 1932 Cal 699
Criminal Procedure Code, 1898 (CrPC) — Section 429, 494Penal Code, 1860 (IPC) — Section 366
High Courts15 Jun 1932
Sarat Chandra De Vs Pramatha Nath Banerji and Others
Calcutta High Court · AIR 1933 Cal 482 : 145 Ind. Cas. 295
Succession Act, 1925 — Section 321
High Courts15 Jun 1932
Banga Chandra De and Others Vs Sm. Menaka Sundari De
Calcutta High Court · AIR 1933 Cal 74
Probate and Administration Act, 1881 — Section 62
High Courts10 Jun 1932
Surendranath Ghosh Vs Haridas Biswas and Others
Calcutta High Court · AIR 1933 Cal 398
Registration Act, 1908 — Section 23, 47Transfer of Property Act, 1882 — Section 78
High Courts10 Jun 1932
Kailash Chandra and Others Vs Emperor
Calcutta High Court · AIR 1932 Cal 651
Criminal Procedure Code, 1898 (CrPC) — Section 537Penal Code, 1860 (IPC) — Section 120, 292
High Courts10 Jun 1932
Hanuman Sarma Vs Emperor
Calcutta High Court · AIR 1932 Cal 723
Penal Code, 1860 (IPC) — Section 354, 376
High Courts10 Jun 1932
Pratapchandra Ghosh Vs Ramanimohan Ghosh and Others
Calcutta High Court · AIR 1933 Cal 377
Bengal Tenancy Act, 1885 — Section 87
High Courts09 Jun 1932
Mano Mohan Neogy Vs Surendra Kumar Ray Chowdhury and Others
Calcutta High Court · AIR 1933 Cal 52
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1(s), 104
High Courts08 Jun 1932
Kali Charan Singha Vs Bibhuti Bhusan Singha
Calcutta High Court · AIR 1933 Cal 85
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts08 Jun 1932
RECKITT, IN RE; RECKITT Vs RECKITT.
Calcutta High Court · (1933) 1 ITR 1
Customs and Inland Revenue Act, 1890 — Section 30Income Tax Act, 1918 — Section 4, 7
High Courts07 Jun 1932
Sarba Mohan Banerjee Vs Manmohan Banerjee and Others
Calcutta High Court · AIR 1933 Cal 488
Transfer of Property Act, 1882 — Section 122
High Courts07 Jun 1932
Sarbamohan Banerjee Vs Monomohan Banerjee and Others
Calcutta High Court · 143 Ind. Cas. 757
Transfer of Property Act, 1882 — Section 122
High Courts06 Jun 1932
Ram Dass Goswami Vs Sudha Krishna Laik and Others
Calcutta High Court · AIR 1933 Cal 343
Bengal Tenancy Act, 1885 — Section 153, 153(a)
High Courts06 Jun 1932
Nilmoni Pal Vs Dakshineswar Pal and Others
Calcutta High Court · 138 Ind. Cas. 848
Civil Procedure Code, 1908 (CPC) — Section 104(1)(c)Limitation Act, 1963 — Section 5
High Courts06 Jun 1932
Nilmoni Pal Vs Dakshineswar Pal
Calcutta High Court · AIR 1932 Cal 713
Limitation Act, 1963 — Article 5
High Courts02 Jun 1932
Harendra Chandra Das and Others Vs Nanda Lal Roy and Others
Calcutta High Court · AIR 1933 Cal 98
Specific Relief Act, 1877 — Section 14
High Courts02 Jun 1932
Altapali Khan Vs Uzirali Khan and Others
Calcutta High Court · AIR 1933 Cal 381
High Courts02 Jun 1932
In Re: Janasakti of Sylhet and Others
Calcutta High Court · 138 Ind. Cas. 849
Press (Emergency Powers) Act, 1931 — Section 4(1), 7(3)