High Courts20 May 1932
Radhu Roy and Others Vs Raja Jyoti Prasad Singh Deo
Calcutta High Court · 140 Ind. Cas. 385
Evidence Act, 1872 — Section 13, 43
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,320 of 3,204
High Courts20 May 1932
Secy. of State Vs Madhu Sudan Mukherjee and Others
Calcutta High Court · AIR 1933 Cal 260
Transfer of Property Act, 1882 — Section 106, 116
High Courts20 May 1932
Radhu Ray and Others Vs Raja Jyoti Prasad Singh Deo
Calcutta High Court · AIR 1933 Cal 21
Evidence Act, 1872 — Section 13
High Courts20 May 1932
Bhupendra Narayan Sinha Vs Maharaj Bahadur Sinha and Others
Calcutta High Court · AIR 1933 Cal 54
High Courts19 May 1932
Tarunanganath Banerji Vs Premnarayanlal Raizada
Calcutta High Court · AIR 1933 Cal 274
High Courts13 May 1932
Surendrakrishna Roy Vs Shree Shree Ishwar Bhubaneshwari Thakurani
Calcutta High Court · AIR 1933 Cal 295
Limitation Act, 1963 — Section 10
High Courts13 May 1932
Bhabatarini Debi Vs Profulla Kumar Mukerjee and Others
Calcutta High Court · AIR 1933 Cal 17 : 140 Ind. Cas. 376
Succession Act, 1925 — Section 192
High Courts13 May 1932
Sm. Nirmalanalini Devi Vs Sm. Kamalabala Dassi and Another
Calcutta High Court · AIR 1933 Cal 51
Evidence Act, 1872 — Section 32(6)
High Courts13 May 1932
Sham Lal Khettry Vs Emperor
Calcutta High Court · AIR 1932 Cal 655
Criminal Procedure Code, 1898 (CrPC) — Section 370, 537
High Courts13 May 1932
Umesh Chandra Mondal Vs Hemanga Chandra Maity
Calcutta High Court · AIR 1933 Cal 325
Limitation Act, 1877 — Article 146(2)Limitation Act, 1963 — Section 19, 20Transfer of Property Act, 1882 — Section 81
High Courts12 May 1932
Kashem Ali and Another Vs Emperor
Calcutta High Court · AIR 1933 Cal 6 : 140 Ind. Cas. 379
Penal Code, 1860 (IPC) — Section 395, 412
High Courts11 May 1932
Srinath Bose Vs Debendra Nath Barari and Others
Calcutta High Court · AIR 1933 Cal 24
Bengal Tenancy Act, 1885 — Section 26J
High Courts11 May 1932
Emperor Vs Nashai Sardar and Others
Calcutta High Court · AIR 1932 Cal 656
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 302, 460
High Courts11 May 1932
Provabati Debya and Others Vs Sarojini Devi and Others
Calcutta High Court · AIR 1933 Cal 72
High Courts11 May 1932
(Moulvi) Wazed Ali Khan Panee and Another Vs Brojendra Kumar Bandopadhaya and Others
Calcutta High Court · AIR 1933 Cal 90
Limitation Act, 1963 — Section 19
High Courts11 May 1932
Abdul Latiff Vs Gopeswar Chattoraj
Calcutta High Court · AIR 1933 Cal 204
Contract Act, 1872 — Section 239
High Courts10 May 1932
Swarnamoyee Debya Vs Aferaddi and Others
Calcutta High Court · AIR 1932 Cal 787
Bengal Tenancy Act, 1885 — Section 155
High Courts10 May 1932
Sheikh Hari Vs Sm. Diljan Bibi and Others
Calcutta High Court · AIR 1933 Cal 20 : 140 Ind. Cas. 373
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts05 May 1932
Mahendra Lal Bose Vs Gopal Chandra Dey
Calcutta High Court · AIR 1933 Cal 144a
Penal Code, 1860 (IPC) — Section 498
High Courts04 May 1932
Kabedali Mandal Vs Dasura Mura and Others
Calcutta High Court · AIR 1933 Cal 116
Oaths Act, 1969 — Section 8