High Courts03 May 1932
Ramani Mohan De Vs Emperor
Calcutta High Court · AIR 1933 Cal 146
Penal Code, 1860 (IPC) — Section 376
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,321 of 3,204
High Courts03 May 1932
Superintendent and Remembrancer of Legal Affairs Vs Raisallee and Others
Calcutta High Court · AIR 1933 Cal 145
Criminal Procedure Code, 1898 (CrPC) — Section 512
High Courts02 May 1932
Bishnu Charan Pal Vs Jogendra Kumar Bhowmik and Others
Calcutta High Court · AIR 1933 Cal 285
Bengal Tenancy Act, 1885 — Section 13Evidence Act, 1872 — Section 114
High Courts29 Apr 1932
Sarat Kumar Banerji Vs Munshi Abdul Bary and Others
Calcutta High Court · AIR 1933 Cal 49
Bengal Tenancy Act, 1885 — Section 161
High Courts29 Apr 1932
Gobardhandas and Another Vs Gopaldas Modi and Others
Calcutta High Court · AIR 1933 Cal 286
High Courts26 Apr 1932
Pradyumnakumar Mallik Vs Gopendra Mallik
Calcutta High Court · AIR 1933 Cal 251
High Courts26 Apr 1932
Nagendra Nath Sarkar Vs Emperor
Calcutta High Court · AIR 1932 Cal 683
Arms Act, 1959 — Section 19(f), 20Criminal Procedure Code, 1898 (CrPC) — Section 403
High Courts25 Apr 1932
Central Co-operative Stores Ltd. Vs Santinidhan Roy
Calcutta High Court · AIR 1933 Cal 631 : 145 Ind. Cas. 834
Co-operative Societies Act, 1912 — Section 42(b), 42(d)
High Courts22 Apr 1932
Kiron Soshi Dasi Vs Official Assignee of Calcutta
Calcutta High Court · AIR 1932 Cal 246
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22Limitation Act, 1963 — Article 142, 144
High Courts21 Apr 1932
Keshab Rai Jieu Thakur Vs Jyoti Prosad Singha Deo and Others
Calcutta High Court · AIR 1932 Cal 783
High Courts21 Apr 1932
Nabani Nath Mukherjee and Another Vs Emperor
Calcutta High Court · AIR 1933 Cal 147
Criminal Procedure Code, 1898 (CrPC) — Section 476BPenal Code, 1860 (IPC) — Section 417
High Courts21 Apr 1932
Sri Sri Keshab Rai Jieu Thakur Vs Raja Jyoti Prosad Singhadeo and Others
Calcutta High Court · 139 Ind. Cas. 123
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 2, Order 22 Rule 3, Order 22 Rule 4
High Courts18 Apr 1932
Abdul Khalef Molla and Others Vs Bama Charan Chatterji and Others
Calcutta High Court · AIR 1932 Cal 773 : 140 Ind. Cas. 586
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts15 Apr 1932
Golam Rahaman Khan and Others Vs Kali Pada Manna and Another
Calcutta High Court · AIR 1932 Cal 864
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts15 Apr 1932
Hiralal Murarka and Others Vs Mangtulal Bagaria
Calcutta High Court · AIR 1933 Cal 208
Presidency Towns Insolvency Act, 1909 — Section 109
High Courts14 Apr 1932
Asia Khatun and Others Vs Nurjahan Khatun and Others
Calcutta High Court · AIR 1933 Cal 39
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts14 Apr 1932
B.S. Corbet and Others Vs Sonaulla Basunia
Calcutta High Court · AIR 1933 Cal 150
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts14 Apr 1932
Akhoy Kumar Sur Vs Corporation of Calcutta
Calcutta High Court · AIR 1933 Cal 183
Calcutta Municipal Act, 1923 — Section 142(3)