High Courts08 Dec 1932
Dhirendra Nath Mukherjee Vs Nutbehary Munshi and Others
Calcutta High Court · AIR 1933 Cal 660
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,312 of 3,204
High Courts07 Dec 1932
Rajendranath Paramanik Vs Tushtamayee Dasee
Calcutta High Court · AIR 1933 Cal 549 : 145 Ind. Cas. 602
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5, Order 33 Rule 7
High Courts06 Dec 1932
Sadananda Moral and Others Vs Heirs of Late Govinda Moral and Others
Calcutta High Court · AIR 1933 Cal 725
Bengal Tenancy Act, 1885 — Section 29
High Courts06 Dec 1932
S.W. Colbert Vs Mrs. H. Colbert
Calcutta High Court · AIR 1933 Cal 776 : 147 Ind. Cas. 914
High Courts05 Dec 1932
Jotindra Nath Roy Chowdhury Vs Raj Lakshmi Debi
Calcutta High Court · AIR 1933 Cal 449 : 145 Ind. Cas. 338
High Courts02 Dec 1932
Manmatha Nath Biswas Vs Emperor
Calcutta High Court · AIR 1933 Cal 132
Arms Act, 1959 — Section 19(f)
High Courts01 Dec 1932
Tushar Kanti Ghose and Another Vs The Governor of Bengal in Council
Calcutta High Court · AIR 1933 Cal 118
Government of India Act, 1919 — Section 49(1)
High Courts01 Dec 1932
Sm. Sakhisona Dasi Vs Prankrishna Das and Others
Calcutta High Court · AIR 1933 Cal 566
High Courts01 Dec 1932
Chittya Ranjan Das and Others Vs Emperor
Calcutta High Court · AIR 1933 Cal 509
High Courts01 Dec 1932
Santo Singh Vs Emperor
Calcutta High Court · AIR 1933 Cal 495 : 145 Ind. Cas. 177
Arms Act, 1959 — Section 19(f)
High Courts30 Nov 1932
Moosa Haji Abdul Shakoor Vs Emperor
Calcutta High Court · AIR 1933 Cal 189
Penal Code, 1860 (IPC) — Section 406
High Courts30 Nov 1932
Arman Ulla and Others Vs Jainulla
Calcutta High Court · AIR 1933 Cal 599 : 145 Ind. Cas. 569
Penal Code, 1860 (IPC) — Section 215
High Courts29 Nov 1932
Boymkesh Chatterji and Another Vs Emperor
Calcutta High Court · AIR 1933 Cal 353
Police Act, 1861 — Section 32
High Courts28 Nov 1932
(Peter William) Cresswell Vs (Olive Catherine) Cresswell
Calcutta High Court · AIR 1933 Cal 524
High Courts28 Nov 1932
Sarat Chandra Saha and Another Vs Bepin Behari Chakerbutty and Others
Calcutta High Court · AIR 1933 Cal 687
High Courts25 Nov 1932
Nagendra Nath Adhikari Vs Emperor
Calcutta High Court · AIR 1933 Cal 192
Criminal Procedure Code, 1898 (CrPC) — Section 476B
High Courts24 Nov 1932
In Re: Mr. H. Pleader
Calcutta High Court · AIR 1933 Cal 344
Legal Practitioners Act, 1879 — Section 14Penal Code, 1860 (IPC) — Section 500
High Courts24 Nov 1932
Shekandar Mia Vs Emperor
Calcutta High Court · AIR 1933 Cal 614 : 145 Ind. Cas. 824
Penal Code, 1860 (IPC) — Section 182
High Courts24 Nov 1932
Abdul Latif Munshi and Others Vs Ahmad
Calcutta High Court · AIR 1933 Cal 515
Criminal Procedure Code, 1898 (CrPC) — Section 421Penal Code, 1860 (IPC) — Section 379