High Courts19 Dec 1932
Abbas Bahara and Another Vs Emperor
Calcutta High Court · AIR 1933 Cal 362
Penal Code, 1860 (IPC) — Section 366A
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,311 of 3,204
High Courts14 Dec 1932
Hari Nath and Others Vs Kulesh Chandra Ghose
Calcutta High Court · AIR 1933 Cal 793
High Courts14 Dec 1932
Badal Chandra Sadhukhan Vs Debendra Nath Dey
Calcutta High Court · AIR 1933 Cal 612 : 145 Ind. Cas. 892
Bengal Tenancy Act, 1885 — Section 182
High Courts13 Dec 1932
Lalit Mohan Ray and Others Vs Kali Mohan Saha and Others
Calcutta High Court · AIR 1933 Cal 615
High Courts13 Dec 1932
Nishi Kanta Chatterji Vs King-Emperor
Calcutta High Court · (1932) 12 CAL CK 0026
High Courts13 Dec 1932
Arjun Chandra Mandal and Others Vs Trailakya Mani Dassi and Others
Calcutta High Court · AIR 1933 Cal 610
Bengal Tenancy Act, 1885 — Section 85
High Courts13 Dec 1932
Nishikanta Chatterji Vs Behari Kahar
Calcutta High Court · AIR 1933 Cal 532 : 145 Ind. Cas. 660
Penal Code, 1860 (IPC) — Section 182
High Courts13 Dec 1932
Kanai Das Mohanta Vs Narayanganj Municipality
Calcutta High Court · AIR 1933 Cal 553 : 145 Ind. Cas. 692
Bengal Municipal Act, 1932 — Section 200, 6(11)
High Courts12 Dec 1932
Abdul Majid and Others Vs Emperor
Calcutta High Court · AIR 1933 Cal 537 : 145 Ind. Cas. 656
Criminal Procedure Code, 1898 (CrPC) — Section 337Penal Code, 1860 (IPC) — Section 402
High Courts12 Dec 1932
Banowari Lal Saha and Another Vs Gopal Chandra Saha and Others
Calcutta High Court · AIR 1933 Cal 643
High Courts12 Dec 1932
Beni Madhab Khettry Vs Abdul Razak
Calcutta High Court · AIR 1933 Cal 673
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts12 Dec 1932
Ashutosh Basu Vs Gouri Sankar Saha and Others
Calcutta High Court · AIR 1934 Cal 118
High Courts09 Dec 1932
Sudhindra Kumar Roy and Another Vs Emperor
Calcutta High Court · AIR 1933 Cal 354
Arms Act, 1959 — Section 19(e)Criminal Procedure Code, 1898 (CrPC) — Section 271Penal Code, 1860 (IPC) — Section 307
High Courts09 Dec 1932
Gouri Sankar Ram Kumar Vs Sashi Bhusan Das Bairagya
Calcutta High Court · AIR 1933 Cal 501
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts09 Dec 1932
Emperor Vs Panchanon Sarkar
Calcutta High Court · AIR 1933 Cal 404
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 477A
High Courts08 Dec 1932
C.G. Lloyd Vs Emperor
Calcutta High Court · AIR 1933 Cal 136
Penal Code, 1860 (IPC) — Section 409
High Courts08 Dec 1932
Makhan Lal Pal Vs Sakhi
Calcutta High Court · AIR 1933 Cal 552 : 145 Ind. Cas. 700
Criminal Procedure Code, 1898 (CrPC) — Section 200, 345Penal Code, 1860 (IPC) — Section 447
High Courts08 Dec 1932
Shyam Sundar Debanshi Vs Sm. Kamal Kumari Dassi and Others
Calcutta High Court · AIR 1933 Cal 769
High Courts08 Dec 1932
Susheelasundaree Dasee Vs Bishnupada De
Calcutta High Court · AIR 1933 Cal 622
Bengal Tenancy Act, 1885 — Section 174
High Courts08 Dec 1932
Makhan Lal Pal Vs Khuki Sundari Dasya
Calcutta High Court · (1932) 12 CAL CK 0009