High Courts13 Jan 1933
Maharaja Bir Bikram Kishore Vs Munshi Tafazzal, Hussein and Others
Calcutta High Court · AIR 1933 Cal 632
Bengal Cess Act, 1880 — Section 54
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,310 of 3,204
High Courts13 Jan 1933
Rafat Sheikh and Others Vs Emperor
Calcutta High Court · AIR 1933 Cal 640 : 145 Ind. Cas. 861
Penal Code, 1860 (IPC) — Section 149, 304
High Courts13 Jan 1933
Manir Sheikh and Others Vs Emperor
Calcutta High Court · AIR 1933 Cal 638 : 145 Ind. Cas. 889
Penal Code, 1860 (IPC) — Section 109, 302
High Courts12 Jan 1933
Bhagabaticharan Patra Vs Emperor
Calcutta High Court · AIR 1933 Cal 644 : 145 Ind. Cas. 962
Evidence Act, 1872 — Section 24
High Courts10 Jan 1933
Amirannessa Bibi and Others Vs Hatemali Khan and Others
Calcutta High Court · AIR 1933 Cal 739
High Courts09 Jan 1933
Kandarpamohan Goswami Vs Akshayachandra Basu
Calcutta High Court · AIR 1933 Cal 529
High Courts09 Jan 1933
Kabil Gazi Vs Madari Bibi
Calcutta High Court · AIR 1933 Cal 630 : 145 Ind. Cas. 828
High Courts06 Jan 1933
Pranballav Saha and Another Vs Bhagaban Chandra Seal and Others
Calcutta High Court · AIR 1933 Cal 588 : 145 Ind. Cas. 657
Registration Act, 1908 — Section 17(2)(11)
High Courts05 Jan 1933
Abdur Rahim Molla and Others Vs Tamijaddin Molla
Calcutta High Court · AIR 1933 Cal 580 : 145 Ind. Cas. 381
High Courts05 Jan 1933
Jalpaiguri Banking and Trading Corporation, Ltd. Vs Samaresh Chakrabarti
Calcutta High Court · AIR 1933 Cal 535 : 145 Ind. Cas. 666
High Courts04 Jan 1933
Mahendrakumar Baishya Shaha Vs Deeneshchandra Ray Chaudhuri
Calcutta High Court · AIR 1933 Cal 561 : 145 Ind. Cas. 597
Provincial Insolvency Act, 1920 — Section 52
High Courts03 Jan 1933
Rajeswari Debi Vs Emperor
Calcutta High Court · AIR 1933 Cal 861 : 147 Ind. Cas. 1007
Penal Code, 1860 (IPC) — Section 302
High Courts22 Dec 1932
In Re: Anukul Chandra Parihal and Another; Dainik Nayak and Swadesh Press
Calcutta High Court · AIR 1933 Cal 278
Government of India Act, 1915 — Section 72Press (Emergency Powers) Act, 1931 — Section 23
High Courts22 Dec 1932
Kaliram Majumdar Vs Dulalram Choudhury and Another
Calcutta High Court · AIR 1933 Cal 544
Transfer of Property Act, 1882 — Section 54
High Courts22 Dec 1932
Satyaniranjan Chakravarty and Others Vs Habibar Sobhan
Calcutta High Court · AIR 1933 Cal 393
High Courts20 Dec 1932
Surendra Nath Sarkar Vs Poornachandra Mukherji
Calcutta High Court · AIR 1933 Cal 609
Transfer of Property Act, 1882 — Section 106
High Courts20 Dec 1932
S.R. Varma Vs Emperor
Calcutta High Court · AIR 1933 Cal 243
Calcutta Municipal Act, 1923 — Section 391
High Courts20 Dec 1932
Priyambada Debee Vs Bholanath Basu
Calcutta High Court · AIR 1933 Cal 534 : 145 Ind. Cas. 663
Bengal Tenancy Act, 1885 — Section 167
High Courts19 Dec 1932
Majidan Bewa and Others Vs Basanta Kumar Basu
Calcutta High Court · AIR 1933 Cal 772
Bengal Tenancy Act, 1885 — Section 178
High Courts19 Dec 1932
H.G. Bolton Vs Emperor
Calcutta High Court · AIR 1933 Cal 240
Criminal Procedure Code, 1898 (CrPC) — Section 528BHigh Courts Act, 1865 — Section 3Penal Code, 1860 (IPC) — Section 408, 468