High Courts29 Nov 1934
Prativa Nath Roy Vs Benode Behari Ghose and Others
Calcutta High Court · AIR 1936 Cal 181
Specific Relief Act, 1877 — Section 56(i)
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,279 of 3,204
High Courts29 Nov 1934
Sm. Charan Manjari Dasi Vs Land Acquisition Collector
Calcutta High Court · AIR 1935 Cal 119
Land Acquisition Act, 1894 — Section 32, 32(2)
High Courts29 Nov 1934
Kashinath Mukherjee and Others Vs Paban Chandra Manna and Others
Calcutta High Court · AIR 1936 Cal 169 : 162 Ind. Cas. 36
Bengal Tenancy Act, 1885 — Section 48C(a), 66(2)
High Courts28 Nov 1934
Harendra Nath Basak and Others Vs Gopal Chandra Basu Thakur and Others
Calcutta High Court · AIR 1935 Cal 177
High Courts28 Nov 1934Allowed
Ramjiban Kedarnath Vs Akhil Chandra Poddar and Others
Calcutta High Court · (1934) 11 CAL CK 0020
High Courts28 Nov 1934
Sudhendu Mohan Bagchi Vs Khitish Chunder Dass Gupta
Calcutta High Court · 163 Ind. Cas. 858
High Courts27 Nov 1934
Zerman Gomez Vs Mahima Chandra Kaibarta and Others
Calcutta High Court · AIR 1935 Cal 399
High Courts27 Nov 1934
In Re: Gobindlal Mohata
Calcutta High Court · 164 Ind. Cas. 428
Partnership Act, 1932 — Section 4Presidency Towns Insolvency Act, 1909 — Section 36, 99
High Courts27 Nov 1934
Giribala Debi Vs Nirmalabala Debi
Calcutta High Court · AIR 1935 Cal 578 : 157 Ind. Cas. 1089
Criminal Procedure Code, 1898 (CrPC) — Section 488, 488(3)
High Courts26 Nov 1934
Santabir Lama and Another Vs Emperor
Calcutta High Court · AIR 1935 Cal 122
Criminal Procedure Code, 1898 (CrPC) — Section 491Extradition Act, 1962 — Section 10, 23Penal Code, 1860 (IPC) — Section 341
High Courts23 Nov 1934
Bhupati Charan Basu Vs Chandi Charan Basu Mallik
Calcutta High Court · AIR 1935 Cal 154
Succession Act, 1925 — Section 232, 233
High Courts23 Nov 1934
Phani Bhusan Basu and Others Vs Shashi Bhusan Maity
Calcutta High Court · AIR 1935 Cal 391
Provincial Insolvency Act, 1920 — Section 28(2)
High Courts23 Nov 1934
Abdul Khaleque Vs Susil Chandra Chaudhury and Others
Calcutta High Court · 164 Ind. Cas. 603
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(2)Evidence Act, 1872 — Section 11, 13, 35, 36
High Courts23 Nov 1934
Satyanarayan Banerjee and Another Vs Dinesh Chandra Roy Choudhury and Another
Calcutta High Court · AIR 1935 Cal 388
Provincial Insolvency Act, 1920 — Section 54
High Courts22 Nov 1934
Shahebzada Muhammad Habeeb Alum Vs Shahebzadi Anjuman Ara Begam
Calcutta High Court · 164 Ind. Cas. 109
Limitation Act, 1908 — Section 10
High Courts22 Nov 1934
Gour Chandra Pramanik Vs Ranaghat Peoples Bank Ltd. and Another
Calcutta High Court · AIR 1935 Cal 396
Civil Procedure Code, 1908 (CPC) — Section 47Co-operative Societies Act, 1912 — Section 43
High Courts22 Nov 1934
Jagadish Chandra Maity Vs Emperor
Calcutta High Court · AIR 1935 Cal 550 : 157 Ind. Cas. 1030
Bengal Criminal Law Amendment Act, 1930 — Section 17(2)Penal Code, 1860 (IPC) — Section 212, 216B
High Courts22 Nov 1934
Kadamali and Another Vs Emperor
Calcutta High Court · AIR 1935 Cal 551 : 157 Ind. Cas. 1004
Criminal Procedure Code, 1898 (CrPC) — Section 135(2)Penal Code, 1860 (IPC) — Section 109, 342
High Courts21 Nov 1934
Ghose and Sons Vs Chandrapur Tea Co., Ltd. and Others
Calcutta High Court · (1934) 11 CAL CK 0026